Khaidem Kalachand Singh vs State Of Manipur & 3 Ors
2022 Latest Caselaw 376 Mani

                                                                      Item No. 22

                       IN THE HIGH COURT OF MANIPUR
                                 AT IMPHAL

                            CRIL.PETN. No. 14 of 2022

           Khaidem Kalachand Singh.
                                                             ...Petitioner
                                        - Versus -
           State of Manipur & 3 Ors.
                                                         ...Respondents

                             B EF O R E
             HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR

                                       ORDER

18-08-2022

Mr. Athouba Khaidem, learned Public Prosecutor, appears for the

State authorities and places reliance on the decision reported in (2016) 12

SCC 87.

Mr. Th. Mahira, learned counsel, appearing for the petitioner, seeks

time to go through the judgment cited and advance arguments.

Post on 29-08-2022.

CHIEF JUSTICE

Victoria

NINGOM Digitally signed by NINGOMBAM BAM VICTORIA Date: 2022.08.18 VICTORIA 14:59:48 +05'30'