Shri Manoranjan Roy vs Shri Ajay Kumar
2022 Latest Caselaw 347 Mani

NINGOM Digitally  signed
         by NINGOMBAM
BAM      VICTORIA
                                                                                       Item No. 15
         Date: 2022.08.08
VICTORIA 15:16:49 +05'30'
                                      IN THE HIGH COURT OF MANIPUR
                                                AT IMPHAL

                                          CONT.CAS(C) No. 84 of 2020

                          Shri Manoranjan Roy.
                                                                              ...Petitioner
                                                      - Versus -
                          Shri Ajay Kumar, IAS & 2 Ors.
                                                                          ...Respondents

                                            B EF O R E
                            HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR

                                                    ORDER

08-08-2022

Mr. N. Ibotombi, learned senior counsel, appears for the petitioner.

Mr. W. Darakishwor, learned Sr. PCCG, appearing for the

respondents, states that the Supreme Court judgment which was held

applicable to the representation of the petitioner has now been clarified and

an appropriate order would be passed in compliance with the direction of

this Court.

Post on 31-08-2022 for reporting full compliance.

In the event the order is not complied with by the said date, the

respondents shall be present in person before this Court to explain the

reasons for their delay and inaction.

Registry is directed to communicate this order forthwith to the

respondents.

CHIEF JUSTICE

Victoria