Thangjam Kunjo Singh By His Lrs & 6 ... vs Smt. Maibam Ongbi Mukhi Devi By Her ...
2022 Latest Caselaw 123 Mani

                                                                        Item No. 13

                        IN THE HIGH COURT OF MANIPUR
                                  AT IMPHAL

                        CRP(C.R.P. Art.227) No. 20 of 2020

           Thangjam Kunjo Singh by his LRs & 6 Ors.
                                                               ...Petitioners
                                    - Versus -
           Smt. Maibam Ongbi Mukhi Devi by her LRs.
                                                             ...Respondents

                             B EF O R E
             HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR

                                      ORDER

05-04-2022

Mr. A. Rommel, learned counsel, representing Mr. N. Ibotombi,

learned senior counsel for the petitioners, seeks more time to produce the

judgments in terms of the earlier order.

Liberty is given to the learned counsel appearing for both sides to do

the needful in this regard by the next date of hearing.

Post on 19-04-2022.

Earlier interim order shall stand extended till then.

                                                           CHIEF JUSTICE

Victoria




NINGOM Digitally signed
BAM     by NINGOMBAM
        VICTORIA

VICTORI Date: 2022.04.05 14:49:54 +05'30' A