Waikhom Jiten Singh vs Th. Sabanam Devi And Others
2021 Latest Caselaw 200 Mani

Citation : 2021 Latest Caselaw 200 Mani
Judgement Date : 15 September, 2021

Manipur High Court

Waikhom Jiten Singh vs Th. Sabanam Devi And Others on 15 September, 2021

KABORA    Digitally signed
          by
MBAM      KABORAMBAM
          SANDEEP SINGH
                                                                                              Item No. 25
                                                                             (Through Video Conferencing)

SANDEE    Date:                      IN THE HIGH COURT OF MANIPUR
          2021.09.17                           AT IMPHAL
P SINGH   16:05:23 +05'30'

                                            M.C.(WA) NO. 61 OF 2021

                             Waikhom Jiten Singh
                                                                                      ... Applicant
                                                     -Vs.-


                             Th. Sabanam Devi and others
                                                                                 ... Respondents

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR HON'BLE MR. JUSTICE LANUSUNGKUM JAMIR

15.09.2021 This application is ordered and the applicant is permitted to maintain the writ appeal without annexing a certified copy of the judgment under appeal, for the time being.

A copy of this order shall be supplied online or through whatsapp to the learned counsel for the parties.

                               JUDGE                                       CHIEF JUSTICE

                 bidya




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