Gurumayum Sanayaima Sharma vs State Of Manipur & Anr
2021 Latest Caselaw 184 Mani

                                                                                     Item No.2



                   IN THE HIGH COURT OF MANIPUR
                             AT IMPHAL
                          WP(C) No. 34 of 2020


Gurumayum Sanayaima Sharma
                                                              ....Petitioner
             -Versus-

State of Manipur & Anr.                                       ....Respondents

BEFORE HON'BLE MR. JUSTICE LANUSUNGKUM JAMIR (Video Conference)

07.09.2021 Heard Ms.G.Puspa, learned counsel for the petitioner as well as Ms.Sundari, learned GA appearing for the State respondents.

Hearing concluded. Judgment reserved.

JUDGE

Priyojit Digitally signed by CHONGNUNKIM GANGTE

CHONGNUN DN: c=IN, o=High court of manipur, ou=HIGH COURT OF MANIPUR, pseudonym=9e33b348bf6bf41a7b7d571fef6452 45e9c315df39f93d9f997f6f6825f03026,

KIM GANGTE postalCode=795002, st=MANIPUR, serialNumber=3c25b417b8ab4f2e15488e6a09fe0 04b75d3e17ee1aa64940e881eed05f8ce66, cn=CHONGNUNKIM GANGTE Date: 2021.09.07 14:21:04 +05'30'