Manipur Pollution Control Board vs Khwairakpam Suchitra Chanu
2021 Latest Caselaw 175 Mani

KABORAMB Digitally signed
         by
AM       KABORAMBAM
                                                                                                    Item No. 23
SANDEEP SANDEEP     SINGH
         Date: 2021.09.01                                                            (Through Video Conferencing)
SINGH    17:35:42 +05'30'

                                       IN THE HIGH COURT OF MANIPUR
                                                 AT IMPHAL

                                              MC (W.A.) No. 59 of 2021

                            Manipur Pollution Control Board, Imphal; & Ors
                                                                                              Applicants
                                                 Vs.
                            Khwairakpam Suchitra Chanu

                                                                                            Respondent

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR HON'BLE MR. JUSTICE LANUSUNGKUM JAMIR

01.09.2021 Sanjay Kumar (C.J.):

Heard Mr. N. Kumarjit, learned Advocate General, Manipur, appearing for the applicants.

Mr. Ng. Kumar, learned counsel, states that he is instructed to appear for the respondent herein and waives further notice.

Leave granted.

Leave is granted to file the appeal without a certified copy of the judgment for the time being.

A copy of this order shall be supplied online or through whatsapp to the learned counsel for the parties.

                                      JUDGE                        CHIEF JUSTICE
             Sandeep




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