Chington Development Society vs Union Of India & Anr
2021 Latest Caselaw 252 Mani

LAISHRAM     Digitally signed by
             LAISHRAM DHAKESHORI
DHAKESHORI   DEVI
             Date: 2021.10.28 13:15:50
DEVI         +05'30'


                                                                                                              Item No. 93

                                                       IN THE HIGH COURT OF MANIPUR : AT IMPHAL




                                                                    W.P.(C) No. 158 of 2021


                                         Chington Development Society                                  ... Petitioner
                                              -Versus-
                                         Union of India & anr.                                        ...Respondents

B E F O R E HON'BLE MR. JUSTICE KH. NOBIN SINGH (Video Conference)

27.10.2021

Heard Mr. S.T. Kom, learned counsel appearing for the petitioner; Mr. S. Vijayanand Sharma, learned CGC for respondent No. 1 and Mr. Niranjan Sanasam, learned GA for the State respondents.

Hearing concluded.

Judgment reserved.

Written submission of Mr. S.T. Kom is on record and Mr. S. Vijayanand Sharma is permitted to file his written submission by 29.10.2021.

JUDGE

Dhakeshori