Md. Ayazudding vs The State Of Manipur Represented ...
2021 Latest Caselaw 281 Mani

 KABORA   Digitally signed
                              IN THE HIGH COURT OF MANIPUR
 MBAM
          by
          KABORAMBAM
                                        AT IMPHAL
 SAPANA   SAPANA CHANU
          Date: 2021.11.15
 CHANU    12:39:55 +05'30'        MC(WP(C)) No. 126 of 2021
                                 [Ref:- WP(C) No. 265 of 2021]

Md. Ayazudding, aged about 53 years old, S/o. Zabbar Ali, a resident of
Lilong Leihaokhong, P.O. & P.S. Lilong, Thoubal District, Manipur-795130 &
44 Ors.
                                                            .... Applicant/s
                                       - Versus -

The State of Manipur represented by the Commissioner (CAF & PD),
Government of Manipur, Old Secretariat, South Block, P.O. & P.S. Imphal,
Imphal West District, Manipur-795001 & 2 Ors.

                                                     .... Respondent/s

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 15.11.2021

In view of the judgment and order passed today in WP(C) No. 265 of

2021, the present application stands closed.

JUDGE

Lhaineichong