Citation : 2021 Latest Caselaw 16 Mani
Judgement Date : 10 February, 2021
1
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
(Video Conference)
M.C.(W.P.(C)) No. 168 of 2020
The Registrar, Manipur University, Canchipur ...Applicant(s)
Vs.
Dr. Ratna Mutum ...Respondent(s)
With
M.C.(W.P.(C)) No. 182 of 2020 &
W.P. (C) No. 35 of 2020
B E F O R E
HON'BLE MR. JUSTICE KH. NOBIN SINGH
O R D E R
10-02-2021
Heard Shri T. Momo, learned counsel appearing for the petitioner; Shri S. Biswajit Meitei, learned counsel appearing for the private respondent, Shri B.P. Sahu, learned Senior Advocate appearing for the Manipur University and Shri Sukumar, learned Government Advocate appearing for the State respondents.
Hearing concluded.
Judgment reserved.
Learned counsels appearing for the parties are granted liberty to file their written submissions within a week from today.
Interim order granted earlier by this court shall continue till the pronouncement of the judgment and order.
Copies of this order shall be sent to the counsels appearing for the parties through their WhatsApp/e-mail.
JUDGE
Devananda
Yumkh Digitally signed
by Yumkham
am Rother
Date:
2021.02.10
Rother 17:19:40 +05'30'
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