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Kuhelika Guha vs Union Of India
2021 Latest Caselaw 371 Mani

Citation : 2021 Latest Caselaw 371 Mani
Judgement Date : 23 December, 2021

Manipur High Court
Kuhelika Guha vs Union Of India on 23 December, 2021
        Digitally
KABORA signed by
       KABORAMBAM
MBAM SAPANA
       CHANU
SAPANA Date:
       2021.12.23
CHANU 14:29:05
        +05'30'                                                        Item No. 27
                                                                 (Through video conferencing)


                                      IN THE HIGH COURT OF MANIPUR
                                                AT IMPHAL

                                             WP(C) No. 404 of 2021
    Kuhelika Guha
                                                                         .... Petitioner/s
                                                   - Versus -

    Union of India
                                                              .... Respondent/s

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 23.12.2021

Heard Mr. M. Devananda, learned counsel appearing for the petitioner

and Mr. BR Sharma, learned CGSC appearing for the respondent.

Hearing concluded.

Judgment is reserved.

JUDGE

Sapana

 
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