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R.Venkataramanan vs The District Collector
2026 Latest Caselaw 1508 Mad

Citation : 2026 Latest Caselaw 1508 Mad
Judgement Date : 23 March, 2026

[Cites 1, Cited by 0]

Madras High Court

R.Venkataramanan vs The District Collector on 23 March, 2026

                                                                                  W.P.(MD) No.1340 of 2024


                                  BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                   DATED : 23.03.2026

                                                             CORAM:

                         THE HONOURABLE MR.JUSTICE MUMMINENI SUDHEER KUMAR


                                              W.P.(MD) No.1340 of 2024
                                                        and
                                             W.M.P.(MD) No.1380 of 2024


                 R.Venkataramanan                                                                ... Petitioner

                                                                 -vs-


                 1.The District Collector
                   Collectorate
                   Trichy District

                 2.The Personal Assistant
                     to District Collector
                     (Development)
                   Trichy, Trichy District

                 3.The Assistant Director /
                     Project Director
                   District Rural Development
                    and Panchayat Raj Department
                   Trichy District

                 4.The Block Development Officer
                   Village Panchayat
                   Manapparai Union
                   Trichy District                                                               ... Respondents



                 ____________
                 Page 1 of 4




https://www.mhc.tn.gov.in/judis               ( Uploaded on: 23/03/2026 07:57:47 pm )
                                                                                       W.P.(MD) No.1340 of 2024


                 PRAYER: Petition filed under Article 226 of the Constitution of India, to issue

                 a writ of certiorarified mandamus to call for the records pertaining to the

                 impugned            suspension       order        passed         by         the   2nd   respondent   in

                 Se.Mu.No.Tha1/3878/2022 dated 25.05.2022 and also the rejection order in

                 Na.Ka.Tha1/3878/2022 dated 20.07.2023 and quash the same as illegal and

                 consequently direct the respondents revoke the suspension of the petitioner

                 and reinstate him in any of the non-sensitive post in light of the G.O.Ms.No.

                 81, (Human Resource Management (N) Department), dated 04.08.2022 with

                 all consequential benefits within the time stipulated by this Court.


                                  For Petitioner        : Mr.J.Udhayakumar

                                  For Respondents       : Mr.S.Shaji Bino
                                                          Special Government Pleader


                                                                ORDER

Learned counsel for the petitioner has given a letter, dated

17.03.2026, to the Registry, for listing this writ petition under the caption “For

Withdrawal”.

____________

https://www.mhc.tn.gov.in/judis ( Uploaded on: 23/03/2026 07:57:47 pm )

2. Accordingly, this writ petition is listed today under the caption

“For Withdrawal” and today, learned counsel for the petitioner has also made

an endorsement in the court bundle seeking permission of this Court to

withdraw this writ petition.

3. Recording the same, this writ petition is dismissed as

withdrawn. No costs. Consequently, connected miscellaneous petition is

closed.




                                                                                          23.03.2026

                 NCC      : Yes / No
                 Index : Yes / No
                 Internet : Yes / No

                 krk

                 To:

1.The District Collector, Collectorate, Trichy District.

2.The Personal Assistant to District Collector (Development), Trichy, Trichy District.

3.The Assistant Director / Project Director, District Rural Development and Panchayat Raj Department, Trichy District.

____________

https://www.mhc.tn.gov.in/judis ( Uploaded on: 23/03/2026 07:57:47 pm )

MUMMINENI SUDHEER KUMAR, J.

krk

and

23.03.2026

____________

https://www.mhc.tn.gov.in/judis ( Uploaded on: 23/03/2026 07:57:47 pm )

 
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