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K.Rahman vs The Regional Transport Officer
2026 Latest Caselaw 92 Mad

Citation : 2026 Latest Caselaw 92 Mad
Judgement Date : 7 January, 2026

[Cites 1, Cited by 0]

Madras High Court

K.Rahman vs The Regional Transport Officer on 7 January, 2026

                                                                     WP No. 50712 of 2025
          IN THE HIGH COURT OF JUDICATURE AT MADRAS

                              DATED: 07.01.2026

                                       CORAM

       THE HON'BLE MR.JUSTICE V. LAKSHMINARAYANAN

                            WP No. 50712 of 2025

K.Rahman

                                                                            ..Petitioner

                                           Vs

The Regional Transport Officer,
Attur, Salem District.

                                                                         ..Respondent

Prayer : Writ Petition is filed under Article 226 of the Constitution of India
praying for issuance of a Writ of Mandamus directing the respondent herein to
receive the application of the petitioner dated 01.12.2025 in Form CCPA along
with the prescribed fee through online for the grant of Auto Rickshaw Permit to
operate the vehicle within radius of 30 kilometers distance from Attur Bus
Stand, Attur, Salem District and to consider the same and to pass orders in
accordance with law.

       For Petitioner:        Mr. R.Srinivasalu

       For Respondent:        Mr.C.Meera Arumugam
                              Additional Government Pleader




                                                                             __________
                                                                              Page 1 of 3
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                                                                     WP No. 50712 of 2025



                                       ORDER

Both the learned counsel for the petitioner as well as the learned

Additional Government Pleader for the respondent agreed that the issue

presented in this case is covered by two judgments of this Court. One by the

Hon'ble Mr.Justice N.Anand Venkatesh in W.P.No.12531 of 2020 dated

06.10.2020 and that of the Hon'ble Mrs. Justice N.Mala in W.P.No.19910 of

2025 dated 05.06.2025. Following the said judgment, this writ petition is

disposed of with a direction to the respondent to receive the petitioner's

application dated 01.12.2025, in Form CCPA along with the prescribed fee

through online, for the grant of an Auto Rickshaw Permit to operate the vehicle

within a radius of 30 kilometers distance from Attur Bus Stand, Attur, Salem

District and pass appropriate orders on merits and in accordance with law,

within a period of eight (8) weeks, from the date of receipt of a copy of this

order. No costs.

07-01-2026 (3/4) Index : Yes/No Internet : Yes/No ssb

__________

( Uploaded on: 09/01/2026 01:09:10 pm )

V.LAKSHMINARAYANAN,J.

ssb

To The Regional Transport Officer Attur, Salem District.

07.01.2026 (3/4)

__________

( Uploaded on: 09/01/2026 01:09:10 pm )

 
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