[Cites 1, Cited by 0]
Madras High Court
Sri Kanakasabhapathi Swamy Kovil vs The Secretary on 25 February, 2026
Author: Krishnan Ramasamy
Bench: Krishnan Ramasamy
W.P.(MD)No.4376 of 2026
BEFORE THE MADURAI BENGH OF MADRAS HIGH COURT
DATED: 25.02.2026
CORAM
THE HONOURABLE MR. JUSTICE KRISHNAN RAMASAMY
W.P.(MD)No.4376 of 2026
Sri Kanakasabhapathi Swamy Kovil, Virudhunagar,
Represented by its present Trustee B.Rathinavelu,
S/o.Kudanthai S.T.Balu,
Konar Nagar 1st Street,
H.M.S. Colony,
Theni Road,
Madurai – 625 016. ... Petitioner
Vs.
1.The Secretary,
Revenue Department,
Secretariat,
Fort. St. George,
Chennai – 600 009.
2.The Secretary,
Public Works Department,
Secretariat,
Fort St. George,
Chennai – 600 009.
1/7
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W.P.(MD)No.4376 of 2026
3.The District Collector,
Virudhunagar – 626 002.
Virudhunagar District.
4.The Tahsildar,
Virudhunagar Taluk,
Virudhunagar – 626 001,
Virudhunagar District.
5.The Commissioner,
Virudhunagar Municipality,
Virudhunagar – 626 001.
6.The District Registrar,
Kacheri Road,
Virudhunagar – 626 001.
7.The Sub-Registrar Joint-II,
Virudhunagar,
Virudhunagar District.
8.A.Mani Subramaniam
9.M.S.Arumugarajan
10.M.S.Meenakshi Sundaram
11.M.S.Mandira Moorthy
12.O.M.S.Velmurugan
13.V.Muthaiah Pandian
2/7
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W.P.(MD)No.4376 of 2026
14.V.Manoharan
15.B.Sundaramurthy ... Respondents
PRAYER: Writ Petition filed under Article 226 of the Constitution of
India praying to issue a Writ of Mandamus, directing the
respondents 6 & 7 to cancel the illegal registration of the
registered gift deed document of Doc.No.356 of 2017 & sale deed
document of Doc.No.3975 of 13.10.2017 registered on the file of
the seventh respondent, the Sub Registrar, Joint – II vide
petitioner's representation dated 10.08.2021.
For Petitioner : Mr.K.Pandiarajan
For Respondents 1 to 4, 6&7 : Mr.K.S.Selvaganesan
Additional Government Pleader
For Respondent No.5 : Mr.N.M.M.Abishek Pandian
ORDER
Learned Counsel for the petitioner seeks permission of this
Court to withdraw this Writ Petition by circulating a letter to the
Registry dated 18.02.2026.
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2.Recording the same, this Writ Petition stands dismissed as
withdrawn. There shall be no order as to costs.
25.02.2026
Index: Yes/No
Internet: Yes/No
Neutral Citation: Yes/No
MR
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To
1.The Secretary,
Revenue Department,
Secretariat,
Fort. St. George,
Chennai – 600 009.
2.The Secretary,
Public Works Department,
Secretariat,
Fort St. George,
Chennai – 600 009.
3.The District Collector,
Virudhunagar – 626 002.
Virudhunagar District.
4.The Tahsildar,
Virudhunagar Taluk,
Virudhunagar – 626 001,
Virudhunagar District.
5.The Commissioner,
Virudhunagar Municipality,
Virudhunagar – 626 001.
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6.The District Registrar,
Kacheri Road,
Virudhunagar – 626 001.
7.The Sub-Registrar Joint-II,
Virudhunagar,
Virudhunagar District.
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KRISHNAN RAMASAMY, J.
MR
25.02.2026
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