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Madras High Court
M/S Pee And Dee Lands Holdings (P) Ltd., vs Mrs.Ragini Rajkumar (Deceased) on 8 April, 2026
C.S.No.270 of 2022
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 08-04-2026
CORAM
THE HON'BLE DR.JUSTICE A.D.MARIA CLETE
CS No. 270 of 2022
M/s Pee And Dee Lands Holdings (p) Ltd.,
Represented By Its Director,
Mrs.Divya Palaniswamy Lakshmi,
No.82, Cathedral Road,
Gopalapuram, Chennai - 86.
(amended Vide Order Dated 18/08/2025 And
08/09/2025 In A.No.4068/2025 In
C..S.No.270/2022)
..Plaintiff(s)
Vs.
1. Mrs.Ragini Rajkumar (deceased)
W/o Rajkumar,
BD/6A, DD Flats,
Munrika, New Delhi - 110 017.
2. Mrs.Usha Vishwanath (deceased)
W/o T.S.Vishwanath,
C-131, Sarvodaya Enclave,
New Delhi - 110 017.
3. Mr.R.Rajkumar
H/o. Of Mrs. Ragini Rajkumar (deceased)
Bd/6a, Dd Flats, Munirka, New Delhi- 110 017.
4. Mr. Akshay Rajkumar
S/o. Mr.R.Rajkumar,
Bd/6a, Dd Flats, Munirka, New Delhi - 110 017.
(defendant 3 And 4 Are Brought On Record As
Lrs Of Deceased 1st Defendant As Per Order
Dated 28.02.2023 In Appl.No. 881/2023)
1/5
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C.S.No.270 of 2022
5. Namrata T.Vishwanath
D/o Mr.T.S.Viswanath,
C-131, Sarvodaya Enclave,
South Delhi, India 110 017.
6. Mr.Siddharh T.Viswanath
S/o Mr.T.S.Vishwanath,
C-131, Sarrodaya Enclave,
South Delhi India 110 017
7. Mr.T.S. Vishwanath
Unsband Of Mrs. Usha Vishwanath (decased)
C-131, Sarvodaya Enclave,
South Delhi India 110 017.
(defendants 5 Tot 7 Are Brought On Record As
Lrs Of the deceased Per Order Dated 23.10.2024
In Ia..No.4629/2024)
..Defendant(s)
a) Permanent Injunction restraining the Defendants, their men, agents,
successors-in-business and interest,assigns,representatives, servants,employees or
any person claiming through or under them from in any manner interfering with
the Plaintiff’s peaceful enjoyment and possession of the Scheduled mentioned
property. b. Permanent injunction restraining the Defendants, their men,agents,
successors-in-business and interest, assigns,representatives, servants, employees or
any person claiming through or under them from in any manner whatsoever filing
false complaints, letters, statements, proceedings as against the Plainitff. c.Costs of
this suit.
For Plaintiff(s): Mr.P.V.Balasubramanian, Senior Counsel
for Akhil R.Bhansali
K.M.Aasim Shehazd-ms/325/2003
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C.S.No.270 of 2022
P.V.Balasubramaniam-ms/940/1997
D.ferdinand
M.Sree Vishwanthini
Rishab R.Jain
No.47/1, Rams Surabi Apartment, I Main
Road, R.A.Puram, Chennai - 28
For Defendant(s): M/s.B.Rajkumar Ashok Singh (331/1996)
Arun Saxena (d/4743/14)
For D2 to D7.
D-1 deceased
JUDGMENT
This Civil Suit has been filed praying to grant Permanent Injunction
restraining the Defendants, their men, agents, successors-in-business and interest,
assigns, representatives, servants, employees or any person claiming through or
under them from in any manner interfering with the Plaintiff’s peaceful enjoyment
and possession of the Scheduled mentioned property and filing false complaints,
letters, statements, proceedings as against the Plaintiff.
2.When this matter is taken up for hearing, both the learned counsels for the
plaintiff and the defendants are present and submits that the matter has been settled
between the parties and a Memorandum of Compromise, dated 17.03.2026 duly
signed by all the parties and their respective counsels, has been filed. It is further
submitted that the copy of the decree may be transmitted to the Sub-Registrar
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Office, Chennai South Joint I for indexing. The plaintiff and the defendants 6 and
7 who are present before this Court and the defendants 3 to 5 who have appeared
before this Court through Video Conference, have conceded to the same.
3.In view of the above, this Civil Suit is disposed of in terms of the
memorandum of compromise dated 17.03.2026. The memorandum of compromise
dated 17.03.2026 shall form part of the decree and Judgment. Registry is directed
to communicate a copy of the decree to the Chennai South Joint I, Sub-Registrar
Office. Consequently, connected applications or original applications, if any stand
closed.
08-04-2026
Index: Yes/No
Speaking/Non-speaking order
Neutral Citation: Yes/No
AY
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DR.A.D.MARIA CLETE, J.
AY
08-04-2026
https://www.mhc.tn.gov.in/judis
