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H.Elango vs S.Mathan
2025 Latest Caselaw 4099 Mad

Citation : 2025 Latest Caselaw 4099 Mad
Judgement Date : 18 March, 2025

Madras High Court

H.Elango vs S.Mathan on 18 March, 2025

Author: J.Nisha Banu
Bench: J.Nisha Banu, S.Srimathy
                                                                                       W.A(MD)Nos.666 and 667 of 2025


                      BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                               DATED : 18.03.2025

                                                        CORAM :

                                  THE HONOURABLE MRS.JUSTICE J.NISHA BANU
                                                   and
                                   THE HONOURABLE MRS.JUSTICE S.SRIMATHY

                                         W.A(MD)Nos.666 and 667 of 2025
                                                    and
                                        CMP(MD)Nos.4715 and 4716 of 2024

                H.Elango                                               ... Appellants in both appeals


                                                              vs.

                1. S.Mathan
                2. S.Loganathan
                3. R.Brahmananthasamy
                4. The Commissioner
                Hindu Religious and Charitable Endowment Department,
                Nungambakkam, Chennai – 600034.

                5. The Joint Commissioner
                Hindu Religious and Charitable Endowment Department,
                Tirunelveli.

                6. The Assistant Commissioner,
                Hindu Religious and Charitable Endowment Department,
                Tirunelveli.

                7. The Fit Person,

https://www.mhc.tn.gov.in/judis              ( Uploaded on: 21/03/2025 04:20:34 pm )
                1/6
                                                                                W.A(MD)Nos.666 and 667 of 2025


                Arulmigu Eswari Batharakali Amman Temple,
                Esanthangu, Agastheeswaram Taluk,
                Kanyakumari District.

                8. The Executive Officer
                Arulmigu Esakki Amman Temple,
                Muppandhal East,
                Kanyakumari District.

                9. The Inspector,
                Hindu Religious and Charitable Endowment Department,
                Nagercoil West,
                Kanyakumari District.

                10. P.Paul Nadar
                11. R.Arumaithangam           ... Respondents in W.A(MD)No.666/2025


                1. V.Hariraman

                2. The Commissioner
                Hindu Religious and Charitable Endowment Department,
                Chennai – 600034.

                3. The Joint Commissioner
                Hindu Religious and Charitable Endowment Department,
                Tirunelveli.

                4. The Assistant Commissioner,
                Hindu Religious and Charitable Endowment Department,
                Tirunelveli.

                5. The Fit Person,
                Arulmigu Eswari Batharakali Amman Temple,
                Esanthangu, Agastheeswaram Taluk,
                Kanyakumari District.

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                2/6
                                                                                         W.A(MD)Nos.666 and 667 of 2025




                6. The Executive Officer
                Arulmigu Esakki Amman Temple,
                Muppandhal East,
                Kanyakumari District.

                7. The Inspector,
                Hindu Religious and Charitable Endowment Department,
                Nagercoil West,
                Kanyakumari District.

                8. P.Paul Nadar
                9. R.Arumaithangam                     ... Respondents in W.A(MD)No.667/2025


                                  PRAYER : Writ Appeals filed under Clause 15 of the Letters
                Patent, against the orders dated 14.03.2024 made in W.M.P(MD)Nos.
                5350 and 5351 of 2025 in W.P(MD)Nos.7113 and 7114 of 2025.


                    For Appellant(In both appeals): Mr.Isaac Mohanlal, Senior Counsel
                                                    for Mr.N.Dilipkumar

                    For R1 to R3 in W.A(MD)No.666/2025 &
                    R1 in WA(MD)No.667/2025                                        : Ms.J.Anandhavalli

                   For R4 to R9 in W.A(MD)No.666/2025 and
                   R2 to R7in W.A(MD)No.667/2025           : Mr.J.Ashok
                                                Additional Government Pleader




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                                                                                        W.A(MD)Nos.666 and 667 of 2025


                                             COMMON JUDGMENT

(Judgment of the Court was made by J.NISHA BANU, J.)

The matter was heard elaborately and orders were reserved

on 18.03.2025.

2. Today, the learned counsel appearing for the appellant seeks

permission of this Court to withdraw these appeals. He has made an

endorsement to that effect.

3. Permission is granted. Recording the endorsement, these

Writ Appeals are dismissed as withdrawn. No costs. Connected

miscellaneous petitions are closed.

                                                                        [J.N.B, J.]        [S.S.Y, J.]
                                                                                18.03.2025
                Index            : Yes / No
                Neutral Citation : Yes / No
                bala




https://www.mhc.tn.gov.in/judis               ( Uploaded on: 21/03/2025 04:20:34 pm )

W.A(MD)Nos.666 and 667 of 2025

To

1. The Commissioner Hindu Religious and Charitable Endowment Department, Nungambakkam, Chennai – 600034.

2. The Joint Commissioner Hindu Religious and Charitable Endowment Department, Tirunelveli.

3. The Assistant Commissioner, Hindu Religious and Charitable Endowment Department, Tirunelveli.

4. The Fit Person, Arulmigu Eswari Batharakali Amman Temple, Esanthangu, Agastheeswaram Taluk, Kanyakumari District.

5. The Executive Officer Arulmigu Esakki Amman Temple, Muppandhal East, Kanyakumari District.

6. The Inspector, Hindu Religious and Charitable Endowment Department, Nagercoil West, Kanyakumari District.

https://www.mhc.tn.gov.in/judis ( Uploaded on: 21/03/2025 04:20:34 pm )

W.A(MD)Nos.666 and 667 of 2025

J.NISHA BANU, J.

AND S.SRIMATHY, J.

bala

COMMON JUDGMENT MADE IN W.A(MD)Nos.666 and 667 of 2025 DATED : 18.03.2025

https://www.mhc.tn.gov.in/judis ( Uploaded on: 21/03/2025 04:20:34 pm )

 
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