Citation : 2025 Latest Caselaw 3597 Mad
Judgement Date : 5 March, 2025
OSA No. 79 of 2025
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 05-03-2025
CORAM
THE HONOURABLE DR JUSTICE ANITA SUMANTH
AND
THE HONOURABLE MRS JUSTICE R. HEMALATHA
OSA No. 79 of 2025
AND CMP NO. 5159 OF 2025
1. Arulmigu Somanatha Swami Temple
Rep. by its Executive Officer,
Mr.Ganesh Kkumar, Kolathur, Chennai-
600099
Appellant(s)
Vs
1. R. Vetri
No.31, Arcot Road, Virugambakkam,
Chennai-600093
2.N.Sivaraman
Rep. by his Power Agent, K.M.Syed
Khalifa No.22, Periyanna Mudali
Street, Seven Walls, Chennai-600001
3.The Special Commissioner And
Commissioner of Land Administration
Chepauk, Chennai-600005
4.The Collector Of Chennai
Chennai District Singaravelar maligai,
Rajaji Salai, chennai-600001
https://www.mhc.tn.gov.in/judis ( Uploaded on: 05/03/2025 05:36:49 pm )
1
OSA No. 79 of 2025
5.The Thasildhar
Perambur Purasaiwalkam Taluk, Taluk
Office, Chennai-600011
6.The Sub Registrar
Sembium Sub Registration Office,
Perambur, Chennai-600011
7.The Government Of Tamilnadu
Rep. by its Principal Secretary Revenue
Department, Fort St. George, Chennai-
600009
Respondent(s)
CMP No. 5159 of 2025
1. Arulmigu Somanatha Swami Temple
Rep. by its Executive Officer,
Mr.Ganesh Kkumar, Kolathur, Chennai-
600099
Appellant(s)
Vs
1. R. Vetri
No.31, Arcot Road, Virugambakkam,
Chennai-600093
2.N.Sivaraman
Rep. by his Power Agent, K.M.Syed
Khalifa No.22, Periyanna Mudali
Street, Seven Walls, Chennai-600001
3.The Special Commissioner And
Commissioner of Land Administration
Chepauk, Chennai-600005
https://www.mhc.tn.gov.in/judis ( Uploaded on: 05/03/2025 05:36:49 pm )
2
OSA No. 79 of 2025
4.The Collector Of Chennai
Chennai District Singaravelar maligai,
Rajaji Salai, chennai-600001
5.The Thasildhar
Perambur Purasaiwalkam Taluk, Taluk
Office, Chennai-600011
6.The Sub Registrar
Sembium Sub Registration Office,
Perambur, Chennai-600011
7.The Government Of Tamilnadu
Rep. by its Principal Secretary Revenue
Department, Fort St. George, Chennai-
600009
Respondent(s)
OSA No. 79 of 2025
PRAYER
To Set Aside the Impugned order dt. 07.08.2024 in O.A No.278/2024 in CS
No.403/2013 and allow the above OSA
CMP No. 5159 of 2025
PRAYER
To Stay of further proceedings in the case of CS No.403/2013 on the file of the
Honble High Court of Madras.
OSA No. 79 of 2025
For Appellant(s): Mr. Thiyagarajan B
For Mr. Manuraj
For Respondent(s): Mr.R.Ramanlaal, Additional
Advocate General, Assisted By
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3
OSA No. 79 of 2025
Mr. T.Arunkumar,
Addl. Govt.Pleader For R3 To R7
JUDGMENT
(Judgment of the Court was delivered by Anita Sumanth J.)
Mr.B.Thiyagarajan, learned counsel for the appellant circulates a copy of
order dated 20.02.2025 dismissing O.A.Nos.476 and 477 of 2013 and 278 of
2024 finally.
2. To be noted, the order impugned in these Original Side Appeals is an
interim order passed in the very same Original Applications.
3. That apart, the impugned order proceeds on the basis of an order of
status quo that has been granted in W.P.No.13182 of 2024 dated 16.07.2024.
4. It is the say of Mr.B.Thiyagarajan, learned counsel for the appellant
and Mr.Ramanlaal, learned Additional Advocate General assisted by
Mr.T.Arunkumar, learned Additional Government Pleader for R3 to R7, that the
Writ Petition has itself been dismissed on 05.02.2025. That Writ Petition has, in
fact, been filed by the private respondents, i.e., R1 and R2 to the present
Original Side Appeal.
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5. Recording the aforesaid, this Original Side Appeal and the connected
Miscellaneous Petition are dismissed as infructuous. No costs.
(ANITA SUMANTH J.)(R.HEMALATHA J.) 05.03.2025 sl
Index:Yes/No Speaking/Non-speaking order Internet:Yes Neutral Citation:Yes/No
To
1.R. Vetri No.31, Arcot Road, Virugambakkam, Chennai-600093
2.N.Sivaraman Rep. by his Power Agent, K.M.Syed Khalifa No.22, Periyanna Mudali Street, Seven Walls, Chennai-600001
3.The Special Commissioner And Commissioner of Land Administration Chepauk, Chennai-600005
4.The Collector Of Chennai Chennai District Singaravelar maligai, Rajaji Salai, chennai-600001
https://www.mhc.tn.gov.in/judis ( Uploaded on: 05/03/2025 05:36:49 pm )
5.The Thasildhar Perambur Purasaiwalkam Taluk, Taluk Office, Chennai-600011
6.The Sub Registrar Sembium Sub Registration Office, Perambur, Chennai-600011
7.The Government Of Tamilnadu Rep. by its Principal Secretary Revenue Department, Fort St. George, Chennai- 600009
To
1.R. Vetri No.31, Arcot Road, Virugambakkam, Chennai-600093
2.N.Sivaraman Rep. by his Power Agent, K.M.Syed Khalifa No.22, Periyanna Mudali Street, Seven Walls, Chennai-600001
3.The Special Commissioner And Commissioner of Land Administration Chepauk, Chennai-600005
4.The Collector Of Chennai Chennai District Singaravelar maligai, Rajaji Salai, chennai-600001
https://www.mhc.tn.gov.in/judis ( Uploaded on: 05/03/2025 05:36:49 pm )
5.The Thasildhar Perambur Purasaiwalkam Taluk, Taluk Office, Chennai-600011
6.The Sub Registrar Sembium Sub Registration Office, Perambur, Chennai-600011
7.The Government Of Tamilnadu Rep. by its Principal Secretary Revenue Department, Fort St. George, Chennai- 600009
https://www.mhc.tn.gov.in/judis ( Uploaded on: 05/03/2025 05:36:49 pm )
ANITA SUMANTH J.
AND R.HEMALATHA J.
AND CMP NO. 5159 OF
05-03-2025
https://www.mhc.tn.gov.in/judis ( Uploaded on: 05/03/2025 05:36:49 pm )
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