Madras High Court
B.S. Krishnan vs Peevees Exim Company Private Ltd on 26 June, 2025
Author: Anita Sumanth
Bench: Anita Sumanth
OSA No. 207 of 2025
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 26-06-2025
CORAM
THE HONOURABLE DR.JUSTICE ANITA SUMANTH
AND
THE HONOURABLE MR.JUSTICE N.SENTHILKUMAR
OSA No. 207 of 2025
AND
CMP NO. 13380 OF 2025,CMP NO. 13276 OF 2025,CMP NO. 13282 OF
2025,CMP NO. 13294 OF 2025,OSA NO. 208 OF 2025,OSA NO. 210 OF
2025,CMP NO. 13377 OF 2025
1. B.S. Krishnan
No.298-B, Suramangalam Main Road,
Pallapatty, Salem - 636 009. and
another
2. LSP Agro Limited,
Registered Office, No.36, St.Marys
Road, R.A.Puram, Chennai-28.
Appellant(s)
Vs
1. Peevees Exim Company Private Ltd.,
Peevees Building, Nilambur -679 329,
Malappuram District, Kerala.
Respondent(s)
CMP No. 13380 of 2025
1. B.S.Krishnan,
https://www.mhc.tn.gov.in/judis ( Uploaded on: 30/06/2025 03:30:38 pm )
OSA No. 207 of 2025
No.298-B, Suramangalam Main Road,
Pallapatty, Salem - 636 009.
Appellant(s)
Vs
1. M/s.Peevees Exim Company Private
Ltd.,
Peevees Building, Nilambur -679 329,
Malappuram District, Kerala.
Respondent(s)
CMP No. 13276 of 2025
1. B.S. Krishnan
No.298-B, Suramangalam Main Road,
Pallapatty, Salem - 636 009.
2.LSP Agro Limited,
Registered Office, No.36, St.Marys
Road, R.A.Puram, Chennai-28.
Appellant(s)
Vs
1. Peevees Exim Company Private Ltd.,
Peevees Building, Nilambur -679 329,
Malappuram District, Kerala.
Respondent(s)
CMP No. 13282 of 2025
1. B.S. Krishnan
No.298-B, Suramangalam Main Road,
Pallapatty, Salem - 636 009.
2.LSP Agro Limited,
Registered Office, No.36, St.Marys
https://www.mhc.tn.gov.in/judis ( Uploaded on: 30/06/2025 03:30:38 pm )
OSA No. 207 of 2025
Road, R.A.Puram, Chennai-28.
Appellant(s)
Vs
1. Peevees Exim Company Private Ltd.,
Peevees Building, Nilambur -679 329,
Malappuram District, Kerala.
Respondent(s)
CMP No. 13294 of 2025
1. B.S.Krishnan,
No.298-B, Suramangalam Main Road,
Pallapatty, Salem - 636 009.
2.M/s.LSP Agro Limited,
Registered Office, No.36, St.Marys
Road, R.A.Puram, Chennai-28.
Appellant(s)
Vs
1. M/s.Peevees Exim Company Private
Ltd.,
Peevees Building, Nilambur -679 329,
Malappuram District, Kerala.
Respondent(s)
OSA No. 208 of 2025
1. B.S.Krishnan,
No.298-B, Suramangalam Main Road,
Pallapatty, Salem - 636 009.
2.M/s.LSP Agro Limited,
Registered Office, No.36, St.Marys
Road, R.A.Puram, Chennai-28.
https://www.mhc.tn.gov.in/judis ( Uploaded on: 30/06/2025 03:30:38 pm )
OSA No. 207 of 2025
Appellant(s)
Vs
1. M/s.Peevees Exim Company Private
Ltd.,
Peevees Building, Nilambur -679 329,
Malappuram District, Kerala.
Respondent(s)
OSA No. 210 of 2025
1. B.S.Krishnan,
No.298-B, Suramangalam Main Road,
Pallapatty, Salem - 636 009.
Appellant(s)
Vs
1. M/s.Peevees Exim Company Private
Ltd.,
Peevees Building, Nilambur -679 329,
Malappuram District, Kerala.
Respondent(s)
CMP No. 13377 of 2025
1. B.S.Krishnan,
No.298-B, Suramangalam Main Road,
Pallapatty, Salem - 636 009.
Appellant(s)
Vs
1. M/s.Peevees Exim Company Private
Ltd.,
Peevees Building, Nilambur -679 329,
Malappuram District, Kerala.
https://www.mhc.tn.gov.in/judis ( Uploaded on: 30/06/2025 03:30:38 pm )
OSA No. 207 of 2025
Respondent(s)
OSA No. 207 of 2025
PRAYER
To set aside the order dated 03.02.2021 passed by this Honble Court in
A.No.1277 of 2020 in CS No.290 of 2004 and thus render justice.
CMP No. 13380 of 2025
PRAYER
To pass an order of stay of all further proceedings in C.S.No.290 of 2004 on the
file of this Hon'ble Court pending these OSA and pass such further or other
orders as this Hon'ble Court deem fit and proper in the circumstances of the
case.
CMP No. 13276 of 2025
PRAYER
To dispense with the certified copies of the said common order dated
03.02.2021 in A.No.1277/2020.
CMP No. 13282 of 2025
PRAYER
To pass an order of stay of all further proceedings in CS No.290 of 2004 on the
file of this Honble Court pending these OSA.
CMP No. 13294 of 2025
PRAYER
To pass an order of stay of all further proceedings in C.S.No.290/2004 on the
file of this Honourable Court
OSA No. 208 of 2025
PRAYER
To set aside the order dated 03-2-2021 passed by this Honourable Court in
A.NO.977/2020 in A.No.1134/2004 in C.S.No.290/2004 and thus render justice
OSA No. 210 of 2025
PRAYER
https://www.mhc.tn.gov.in/judis ( Uploaded on: 30/06/2025 03:30:38 pm )
OSA No. 207 of 2025
To set aside the order dated 03.02.2021 passed by this Hon'ble Court in
A.No.1278 of 2020 in C.S.No.290 of 2004 and thus render justice.
CMP No. 13377 of 2025
PRAYER
To dispense with the certified copies of the said common order dated
03.02.2021 A.No.1278 of 2020.
OSA No. 207 of 2025
For Appellant(s): P.G.Aishwariya
COMMON JUDGMENT
(Judgment of the Court was delivered by Dr.ANITA SUMANTH.,J)
Ms.P.G.Aishwariya, learned counsel for the appellant circulates order of
the learned single Judge dated 19.06.2025, in terms of which, the main Suit
(C.S.No.290 of 2004) has itself been withdrawn. Hence, nothing further
survives in the present Original Side Appeals and the same are closed as
infructuous. Connected Miscellaneous Petitions are also closed.
(ANITA SUMANTH J.)(N.SENTHILKUMAR J.)
sl 26-06-2025
Index:Yes/No
Speaking/Non-speaking order
Internet:Yes
Neutral Citation:Yes/No
https://www.mhc.tn.gov.in/judis ( Uploaded on: 30/06/2025 03:30:38 pm )
To
1.Peevees Exim Company Private Ltd.,
Peevees Building, Nilambur -679 329,
Malappuram District, Kerala.
https://www.mhc.tn.gov.in/judis ( Uploaded on: 30/06/2025 03:30:38 pm )
ANITA SUMANTH J.
AND
N.SENTHILKUMAR J.
sl
AND CMP NO. 13380
OF 2025,CMP NO.
13276 OF 2025,CMP
NO. 13282 OF
2025,CMP NO. 13294
OF 2025,CMP NO.
13377 OF 2025
26-06-2025
https://www.mhc.tn.gov.in/judis ( Uploaded on: 30/06/2025 03:30:38 pm )
