The State Of Tamil Nadu vs F.Arumainathan
2025 Latest Caselaw 1030 Mad

Madras High Court

The State Of Tamil Nadu vs F.Arumainathan on 17 July, 2025

Author: R.Subramanian

Bench: R.Subramanian

                                                                                       W.A.No.2085 of 2025

                                    THE HIGH COURT OF JUDICATURE AT MADRAS
                                                   DATED: 17.07.2025
                                                           CORAM:
                                  THE HONOURABLE MR. JUSTICE R.SUBRAMANIAN
                                                    AND
                                    THE HONOURABLE MR. JUSTICE K.SURENDER

                                               W.A.No.2085 of 2025
                                                       and
                                          C.M.P.Nos.15805 & 15812 of 2025

                     1.The State of Tamil Nadu,
                      Rep. by its Principal Secretary to Government,
                      Higher Education Department,
                      Fort St. George, Secretariat,
                      Chennai – 600 009.

                     2.The Director of Technical Education,
                       Guindy, Chennai – 600 025.                                        ... Appellants


                                                               Vs.

                     1.F.Arumainathan

                     2.The Principal,
                       Muthiah Polytechnic College,
                       Annamalai Nagar,
                       Chidambaram RS PIN – 608 002.                                   ... Respondents

                     Prayer: Writ Appeal filed under Clause 15 of Letters Patent, praying to set
                     aside the order dated 06.03.2024 made in W.P.No.12850 of 2020 and allow
                     the this Writ Appeal.

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                                                                                                 W.A.No.2085 of 2025

                                  For Appellants       : Mr.D.Ravichandran, Spl.G.P.

                                                               *****

                                                     JUDGMENT

(Judgment of the Court was delivered by R.SUBRAMANIAN, J.)

This Case is covered by the decision in W.A.Nos.1769 of 2025

etc., batch (Career Advancement Scheme batch) dated 16.07.2025. The

conclusions made there under in respect of Polytechnic College teachers

will apply to the 1st respondent in this appeal. The Committee will consider

the claim of the 1st respondent based on the judgment dated 16.07.2025.

2. Accordingly, this Writ Appeal is partly allowed. No costs.

Consequently, the connected miscellaneous petition is closed.

                                                                                        (R.S.M.,J.)     (K.S.,J.)
                                                                                                 17.07.2025
                     dsa
                     Index                 : No
                     Neutral Citation      : No
                     Non-Speaking order








https://www.mhc.tn.gov.in/judis               ( Uploaded on: 18/07/2025 05:54:14 pm )


                     To

1.The Secretary to Government, Higher Education Department, Fort St. George, Secretariat, Chennai – 600 009.

2.The Director of Technical Education, Guindy, Chennai – 600 025.

3.The Principal, Muthiah Polytechnic College, Annamalai Nagar, Chidambaram RS PIN – 608 002.

https://www.mhc.tn.gov.in/judis ( Uploaded on: 18/07/2025 05:54:14 pm )

R.SUBRAMANIAN, J.

and K.SURENDER, J.

dsa

17.07.2025

https://www.mhc.tn.gov.in/judis ( Uploaded on: 18/07/2025 05:54:14 pm )