Madras High Court
T.Soumiya vs Tmt. Sherlin Vimal on 20 September, 2024
Author: R.Subramanian
Bench: R.Subramanian
Cont.P.(MD)Nos.746 to 750 of 2024
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED : 20.09.2024
CORAM:
THE HONOURABLE MR.JUSTICE R.SUBRAMANIAN
AND
THE HON'BLE MRS.JUSTICE L.VICTORIA GOWRI
Cont.P.(MD)Nos.746 to 750 of 2024
in W.A.(MD)Nos.1231 of 2023, 1230 of 2022, 1393 of 2022,
1121 of 2022 and 1096 of 2023
Cont.P.(MD)No.746 of 2024
T.Soumiya ... Petitioner
versus
Tmt. Sherlin Vimal,
District Educational Officer,
Vallioor, Tirunelveli District. ... Contemnor
Contempt Petition filed under Section 11 of the Contempt of Courts Act,
1971, to punish the contemnor/respondent herein for deliberate and willful
disobedience of the Judgment of this Court dated 20.11.2023 passed in W.A.
(MD)No.1231 of 2023.
For Petitioner : Mr.A.Ajith Geethan
For Contemnor : Mr.R.Baskaran,
Additional Advocate General
Assisted by Mr.S.P.Maharajan,
Special Government Pleader
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https://www.mhc.tn.gov.in/judis
Cont.P.(MD)Nos.746 to 750 of 2024
Cont.P.(MD)No.747 of 2024
P.Jeyarajan ... Petitioner
versus
Tmt. Sherlin Vimal,
District Educational Officer,
Vallioor, Tirunelveli District. ... Contemnor
Contempt Petition filed under Section 11 of the Contempt of Courts Act,
1971, to punish the contemnor/respondent herein for deliberate and willful
disobedience of the Judgment of this Court dated 20.11.2023 passed in W.A.
(MD)No.1230 of 2022.
For Petitioner : Mr.A.Ajith Geethan
For Contemnor : Mr.R.Baskaran,
Additional Advocate General
Assisted by Mr.S.P.Maharajan,
Special Government Pleader
Cont.P.(MD)No.748 of 2024
T.Sahayam ... Petitioner
versus
Tmt.P.S.Rema
District Educational Officer,
Tuticorin, Tuticorin District
Previously placed at Tiruchendur ... Contemnor
Contempt Petition filed under Section 11 of the Contempt of Courts Act,
2/6
https://www.mhc.tn.gov.in/judis
Cont.P.(MD)Nos.746 to 750 of 2024
1971, to punish the contemnor/respondent herein for deliberate and willful
disobedience of the Judgment of this Court dated 20.11.2023 passed in W.A.
(MD)No.1393 of 2022.
For Petitioner : Mr.A.Ajith Geethan
For Contemnor : Mr.R.Baskaran,
Additional Advocate General
Assisted by Mr.S.P.Maharajan,
Special Government Pleader
Cont.P.(MD)No.749 of 2024
M.Sahaya Nickless Greson ... Petitioner
versus
Tmt. Sherlin Vimal
District Educational Officer,
Vallioor, Tirunelveli District. ... Contemnor
Contempt Petition filed under Section 11 of the Contempt of Courts Act,
1971, to punish the contemnor/respondent herein for deliberate and willful
disobedience of the Judgment of this Court dated 20.11.2023 passed in W.A.
(MD)No.1121 of 2022.
For Petitioner : Mr.A.Ajith Geethan
For Contemnor : Mr.R.Baskaran,
Additional Advocate General
Assisted by Mr.S.P.Maharajan,
Special Government Pleader
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https://www.mhc.tn.gov.in/judis
Cont.P.(MD)Nos.746 to 750 of 2024
Cont.P.(MD)No.750 of 2024
R.Jasmine Alex Geetha ... Petitioner
versus
Tmt.P.S.Rema,
District Educational Officer,
Tuticorin, Tuticorin District
Previously placed at Tiruchendur ... Contemnor
Contempt Petition filed under Section 11 of the Contempt of Courts Act,
1971, to punish the contemnor/respondent herein for deliberate and willful
disobedience of the Judgment of this Court dated 20.11.2023 passed in W.A.
(MD)No.1096 of 2023.
For Petitioner : Mr.A.Ajith Geethan
For Contemnor : Mr.R.Baskaran,
Additional Advocate General
Assisted by Mr.S.P.Maharajan,
Special Government Pleader
COMMON ORDER
(Judgment of the Court was delivered by R.SUBRAMANIAN, J.)
The learned Additional Advocate General appearing for the Contemnors,
who are present before this Court, submits that the Judgments of this Court dated
20.11.2023 passed in W.A.(MD)Nos.1231 of 2023, 1230 of 2022, 1393 of 2022,
https://www.mhc.tn.gov.in/judis
Cont.P.(MD)Nos.746 to 750 of 2024
1121 of 2022 and 1096 of 2023 are complied with.
2. In view of the said submission, the Contempt Petitions are dismissed
and the Contemnors are discharged.
(R.S.M., J.) (L.V.G., J.)
20.09.2024
NCC : Yes/No
Index : Yes / No
Internet : Yes / No
ogy
To
1. Tmt. Sherlin Vimal,
District Educational Officer,
Vallioor, Tirunelveli District.
2. Tmt.P.S.Rema,
District Educational Officer,
Tuticorin, Tuticorin District
Previously placed at Tiruchendur
https://www.mhc.tn.gov.in/judis
Cont.P.(MD)Nos.746 to 750 of 2024
R.SUBRAMANIAN, J.
and
L.VICTORIA GOWRI, J.
ogy
Cont.P.(MD)Nos.746 to 750 of 2024
20.09.2024
https://www.mhc.tn.gov.in/judis
