The Management vs The Presiding Officer
2024 Latest Caselaw 17432 Mad

Madras High Court

The Management vs The Presiding Officer on 3 September, 2024

Author: P.Velmurugan

Bench: P.Velmurugan

    2024:MHC:3323




                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                 DATED : 03.09.2024

                                                      CORAM:

                                  THE HONOURABLE MR.JUSTICE P.VELMURUGAN
                                                    AND
                                  THE HON'BLE MR JUSTICE K.K.RAMAKRISHNAN

                                         W.A(MD)Nos.1639 and 1642 of 2018
                                                      and
                                       C.M.P(MD)Nos.11957 and 12024 of 2018

                 W.A(MD)No.1639 of 2018


                 1.The Management,
                   Raghaendra Spinners Limited,
                   24/3, Anna Nagar,
                   Suthamalli,
                   Pettai, Tirunelveli.

                 2.The Management,
                   Sri Abirami Spintex Private Limited,
                   24/3, Anna Nagar, Suthamalli,
                   Pettai, Tirunelveli District – 627 604.        ...Appellants/Petitioners

                                                         .Vs.

                 1.The Presiding Officer,
                   Labour Court, Thirunelveli.

                 2.N.Komban                                       ... Respondents/Respondents



                 1/4

https://www.mhc.tn.gov.in/judis
                 W.A(MD)No.1642 of 2018


                 1.The Management,
                   Raghaendra Spinners Limited,
                   24/3, Anna Nagar,
                   Suthamalli,
                   Pettai, Tirunelveli.

                 2.The Management,
                   Sri Abirami Spintex Private Limited,
                   24/3, Anna Nagar, Suthamalli,
                   Pettai, Tirunelveli District – 627 604.           ...Appellants/Petitioners

                                                         .Vs.

                 1.The Presiding Officer,
                   Labour Court, Thirunelveli.

                 2.S.Muthukrishnan                                   ... Respondents/Respondents

                 PRAYER in W.A(MD)Nos.1639 and 1642 of 2018 Writ Appeals filed under
                 Clause 15 of Letters Patent Act praying this Court to set aside the orders passed
                 by this Court in W.P.Nos.7958 and 7959 of 2017, dated 12.3.2018.

                                  For Appellant          : Mr.S.Seenivasagam
                                  in both W.As’

                                  For Respondent-1       : Labour Court
                                  in both W.As’

                                  For Respondent-2       : No appearance
                                  in both W.As


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https://www.mhc.tn.gov.in/judis
                                                COMMON JUDGMENT

(Order of the Court was made by P.VELMURUGAN.,J)

The learned counsel for the appellants seeks permission of this Court

to withdraw these Writ Appeals and has also made endorsements to that effect.

2.In view of the same,these Writ Appeals are dismissed as withdrawn. No

costs. Consequently, connected Miscellaneous Petitions are closed.

[P.V.,J.] [K.K.R.K.,J.] 03.09.2024

NCS : Yes/No Index : Yes / No Internet : Yes / No vsn

To

The Presiding Officer, Labour Court, Thirunelveli.

https://www.mhc.tn.gov.in/judis P.VELMURUGAN, J.

and K.K.RAMAKRISHNAN,J.

vsn

COMMON JUDGMENT MADE IN

W.A(MD)Nos.1639 and 1642 of 2018 and C.M.P(MD)Nos.11957 and 12024 of 2018

03.09.2024

https://www.mhc.tn.gov.in/judis