The Commissioner Of Customs vs M.Udayappan
2024 Latest Caselaw 20288 Mad

Madras High Court

The Commissioner Of Customs vs M.Udayappan on 25 October, 2024

Author: R.Subramanian

Bench: R.Subramanian

                                                                       W.A.(MD)Nos.1221 to 1224 of 2024


                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                DATED : 25.10.2024

                                                     CORAM:

                               THE HONOURABLE MR.JUSTICE R.SUBRAMANIAN
                                                 and
                              THE HONOURABLE MRS.JUSTICE L.VICTORIA GOWRI

                                       W.A.(MD)Nos.1221 to 1224 of 2024
                                                      and
                         C.M.P.(MD)Nos.9336, 9340, 9337, 9338, 9343, 9339 and 9345 of 2024


                 1.The Commissioner of Customs,
                   No.1, Williams Road,
                   Cantonment,
                   Trichy - 620 001.

                 2.The Joint/ Additional Commissioner of Customs (Airport),
                   No.1, Williams Road,
                   Cantonment,
                   Trichy - 620 001.

                 3.The Superintendent of Customs,
                   Air Intelligence Unit, Trichy Airport,
                   Trichy - 620 007.                  ... Appellants in all the W.As.

                                                         -vs-

                 M.Udayappan                          ... Respondent in W.A.(MD)No.1221 of 2024
                 A.Krishnamoorthy                     ... Respondent in W.A.(MD)No.1222 of 2024
                 N.Karthikeyan                        ... Respondent in W.A.(MD)No.1223 of 2024
                 T.Punniyarasu                        ... Respondent in W.A.(MD)No.1224 of 2024

                 ____________
                 Page 1 of 4

https://www.mhc.tn.gov.in/judis
                                                                           W.A.(MD)Nos.1221 to 1224 of 2024


                 PRAYER: Writ Appeals filed under Clause 15 of the Letters Patent, to set aside
                 the order dated 30.03.2022, passed in W.P.(MD)Nos.3557, 3456, 3460 and 3469
                 of 2024.

                                  For Appellants in all the W.As. : Mr.N.Dilip Kumar

                                  For Respondents in all the W.As.: Mr.A.K.Jayaraj

                                                  COMMON JUDGMENT

[Judgment of the Court was made by R.SUBRAMANIAN, J.]

Learned counsel for the appellants has given a letter dated

23.10.2024, to the Registry, seeking permission to withdraw the Writ Appeals.

2. Granting such permission, the Writ Appeals are dismissed as

withdrawn. No costs. Consequently, connected Miscellaneous Petitions are

closed.

NCC : Yes/No [R.S.M., J.] [L.V.G., J.] Index : Yes/No 25.10.2024 smn2

____________

https://www.mhc.tn.gov.in/judis W.A.(MD)Nos.1221 to 1224 of 2024

To

1.The Commissioner of Customs, No.1, Williams Road, Cantonment, Trichy - 620 001.

2.The Joint/ Additional Commissioner of Customs (Airport), No.1, Williams Road, Cantonment, Trichy - 620 001.

3.The Superintendent of Customs, Air Intelligence Unit, Trichy Airport, Trichy - 620 007.

____________

https://www.mhc.tn.gov.in/judis W.A.(MD)Nos.1221 to 1224 of 2024

R.SUBRAMANIAN, J.

and L.VICTORIA GOWRI, J.

smn2

Common Judgment made in W.A.(MD)Nos.1221 to 1224 of 2024

25.10.2024

____________

https://www.mhc.tn.gov.in/judis