Jayesh S.Pillai vs Union Of India
2024 Latest Caselaw 19891 Mad

Madras High Court

Jayesh S.Pillai vs Union Of India on 22 October, 2024

Author: Senthilkumar Ramamoorthy

Bench: Senthilkumar Ramamoorthy

                                                                           W.A.No.820 of 2023

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED:    22.10.2024

                                                      CORAM :

                                  THE HON'BLE MR.K.R.SHRIRAM, CHIEF JUSTICE
                                                         AND
                                   THE HON'BLE MR.JUSTICE SENTHILKUMAR
                                              RAMAMOORTHY


                                                 W.A.No.820 of 2023
                                         and C.M.P.Nos.7825 and 7827 of 2023

                     1. Jayesh S.Pillai
                     2. Sai.Ranjana Dongarkar
                     3. Kusum Khatri
                     4. Priayada R.Menon                                   ... Appellants
                                                         -vs-

                     1. Union of India,
                        Rep. by the Secretary,
                        Department of Promotion of Industry &
                         Internal Trade (Ministry of Commerce &
                          Industry), Udyog Bhavan,
                        New Delhi 110 011.

                     2. The Controller General of Patents,
                          Designs & Trademarks, Office of the
                          Trade Marks Registry, Boundhik Sampada
                         Bhawan, Near Antop Hill Head Post Office,
                        S.M.Road, Antop Hill, Mumbai 400 037.

                     3. Quality Council of India,
                        Institution of Engineers Buildings,


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                                                                                  W.A.No.820 of 2023

                         II Floor, 2-Bahadur Shah Zafer Marg,
                         New Delhi 110 002.                                      ... Respondents

                     Prayer : Appeal filed under Clause 15 of the Letters Patent against the
                     interim order dated 31.03.2023 passed in W.M.P.No.10060 of 2023 in
                     W.P.No.10000 of 2023 on the file of this Court.

                                  For Appellants         :     Mr.V.Vijayashankar

                                  For Respondents        :     Mr.V.Chandrasekaran
                                                               Spl. Panel Counsel for R-1

                                                             *****

                                                         JUDGMENT

(Judgment of the Court was delivered by the Hon'ble Chief Justice)

The appeal impugns an interim order dated 31.03.2023 by which

the Court was pleased not to grant interim protection to appellants.

2. When we were about to give reasons for our decision to dismiss

the appeal, counsel for appellants stated that no reasons be given lest it

has a bearing on the final hearing of the writ petition. Therefore, we are

not giving reasons as to why we are not inclined to interfere with the

impugned order.

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3. The writ appeal is dismissed. There shall be no order as to costs.

Consequently, the interim applications also stand dismissed.

We clarify that we have not made any observations on the merits of

the matter. All rights and contentions of the parties are kept open.

                                                 (K.R.SHRIRAM, CJ.)            (SENTHILKUMAR
                                                                             RAMAMOORTHY, J.)
                                                                22.10.2024
                     Index                    :    Yes/No
                     NC                 :     Yes/No
                     sra

                     To:

                     1. The Secretary,
                        Union of India,

Department of Promotion of Industry & Internal Trade (Ministry of Commerce & Industry), Udyog Bhavan, New Delhi 110 011.

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THE HON'BLE CHIEF JUSTICE AND SENTHILKUMAR RAMAMOORTHY,J.

(sra)

22.10.2024

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