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Vanaja Rani vs M.Robert
2024 Latest Caselaw 524 Mad

Citation : 2024 Latest Caselaw 524 Mad
Judgement Date : 8 January, 2024

Madras High Court

Vanaja Rani vs M.Robert on 8 January, 2024

                                                                         C.M.A(MD)No.304 of 2013




                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                  Dated: 08.01.2024

                                                      CORAM:

                                  THE HON'BLE MR.JUSTICE P. DHANABAL

                                           C.M.A(MD)No.304 of 2013

                    Vanaja Rani                                  ... Appellant / Petitioner

                                                    Vs.

                    M.Robert                                    ... Respondent / Respondent

                    Prayer : This Civil Miscellaneous Appeal filed under Section 55 of the
                    Indian Divorce Act, 1869, to set aside the judgment and decree passed by
                    the learned I Additional Sessions Judge, (PCR), Trichy in I.D.O.P.No.54 of
                    2008, dated 31.10.2012.


                                  For Appellant     : Mr.T.J.Ebenezer Charles
                                  For Respondent    : Mr.Raguvaran Gopalan




                    1/3
https://www.mhc.tn.gov.in/judis
                                                                           C.M.A(MD)No.304 of 2013



                                                     JUDGMENT

When the matter is taken up for hearing today, the learned Counsel

appearing for the appellant seeks permission of this Court to withdraw the

Civil Miscellaneous Appeal and he has also made an endorsement to that

effect.

2. In view of the submissions made by the learned Counsel

appearing for the appellant, this Civil Miscellaneous Appeal stands

dismissed as withdrawn. There shall be no order as to costs.




                                                                                 08.01.2024
                    NCC             : Yes / No
                    Index           : Yes / No
                    Internet        : Yes
                    BTR

                    To

1.The I Additional Sessions Judge (PCR), Trichy.

2.The Section Officer, Vernacular Record Section, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis

P. DHANABAL, J.

BTR

08.01.2024

https://www.mhc.tn.gov.in/judis

 
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