R.Viveka vs The Revenue Divisional Officer
2024 Latest Caselaw 15764 Mad

Madras High Court

R.Viveka vs The Revenue Divisional Officer on 13 August, 2024

Author: P.T.Asha

Bench: P.T.Asha

                                                                       W.P.(MD) No.18912 of 2024



                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                               DATED : 13.08.2024

                                                    CORAM:

                                   THE HONOURABLE MS.JUSTICE P.T.ASHA

                                            W.P.(MD)No.18912 of 2024
                                                     and
                                           W.M.P(MD)No.16017 of 2024

                     R.Viveka                                            .. Petitioner

                                                         Vs.

                     1.The Revenue Divisional Officer,
                       Madurai.

                     2.The Tahsildar,
                       Vadipatti Taluk,
                       Madurai District,
                       Madurai.

                     3.The Taluk Surveyor,
                       Vadipatti,
                       Vadipatti Taluk,
                       Madurai District.

                     4.The Village Administrative Officer,
                       Kallanai Village,
                       Alanganallur,
                       Vadipatti Taluk,
                       Madurai District.

                     5.K.G.Pandian                                       .. Respondents

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                     Page 1 of 5
https://www.mhc.tn.gov.in/judis
                                                                                  W.P.(MD) No.18912 of 2024



                     Prayer: Petition filed under Article 226 of the Constitution of India,
                     praying for issuance of Writ of Mandamus, forbearing the respondents 1
                     to 4 from conducting survey and fixing of boundaries in respect of the
                     lands in S.Nos.133/5A, 133/6A, 133/7, 100/1, 41/10A, 136/1B, 41/10A1,
                     41/10B,          35/20B,   136/1A,   160/1,   193/4B    of   Kallanai Village,
                     Allanganallur, Madurai District till the disposal of the suit filed by the
                     petitioner for partition in O.S.No.34 of 2024 on the file of the District
                     Court, Madurai.

                                        For Petitioner    : Mr.K.Sivakumar

                                        For R1 – R4       : Mr.D.S.Neduncheziyan
                                                            Government Pleader

                                                           ORDER

The present writ petition has been filed for a Mandamus forbearing

the respondents 1 to 4 from conducting survey and fixing of boundaries

in respect of the lands in S.Nos.133/5A, 133/6A, 133/7, 100/1, 41/10A,

136/1B, 41/10A1, 41/10B, 35/20B, 136/1A, 160/1, 193/4B of Kallanai

Village, Allanganallur, Madurai District till the disposal of the suit filed

by the petitioner for partition in O.S.No.34 of 2024 on the file of the

District Court, Madurai.

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2. In view of the fact that the survey has been conducted pursuant

to the order of the learned Single Judge, which has been confirmed by

the Hon'ble Division Bench of this Court in a judgment made in

W.A(MD)Nos.697 and 698 of 2024, dated 10.04.2024, the petitioner

cannot seek to have the survey stayed.

3. Therefore, this Writ Petition stands dismissed. No costs.

Consequently, connected Miscellaneous Petition is closed.

13.08.2024 NCC : Yes/No Index : Yes/No Internet : Yes gbg

To

1.The Revenue Divisional Officer, Madurai.

2.The Tahsildar, Vadipatti Taluk, Madurai District, Madurai.

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https://www.mhc.tn.gov.in/judis

3.The Taluk Surveyor, Vadipatti, Vadipatti Taluk, Madurai District.

4.The Village Administrative Officer, Kallanai Village, Alanganallur, Vadipatti Taluk, Madurai District.

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https://www.mhc.tn.gov.in/judis

P.T.ASHA, J.

gbg

13.08.2024

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https://www.mhc.tn.gov.in/judis