C.Kuppu vs The Chief Engineer (Distribution)
2024 Latest Caselaw 15745 Mad

Madras High Court

C.Kuppu vs The Chief Engineer (Distribution) on 13 August, 2024

Author: C.V.Karthikeyan

Bench: C.V.Karthikeyan, J.Sathya Narayana Prasad

                                                                                WA(MD)No.1452 of 2018


                       BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                      DATED : 13.08.2024

                                                           CORAM:

                          THE HONOURABLE MR.JUSTICE C.V.KARTHIKEYAN
                                              and
                        THE HON'BLE MR.JUSTICE J.SATHYA NARAYANA PRASAD

                                                  WA.(MD) No.1452 of 2018 and
                                                   CMP(MD) No.409 of 2018

                     C.Kuppu                                                        ... Appellant

                                                               Vs.

                     The Chief Engineer (Distribution)
                     Tamil Nadu Generation and Distribution Generation
                              (TANGEDCO)
                     Thennur
                     Trichy                                                         ... Respondent

                     PRAYER : Writ Appeal filed under Clause 15 of the Letters Patent
                     against the order dated 10.08.2018 in WP(MD)No.17727/2018.
                                  For appellant      : Mr.P.Ganapathi Subramanian


                                                         JUDGMENT

The learned counsel for the appellant seeks permission of this

Court to withdraw the writ appeal and additionally, he has also made the

following endorsement :

https://www.mhc.tn.gov.in/judis

“As instructed by party, we pray to permit us to not press this writ appeal. Hence, prayed.”

2.In view of the submission and endorsement made, this writ

appeal is dismissed as withdrawn. No costs. Consequently connected

Miscellaneous Petition is closed.

                                                               (C.V.K., J.)     (J.S.N.P, J.)
                                                                        13.08.2024

                     Index    : Yes / No
                     Internet : Yes / No
                     NCC      : Yes / No

                     RR

https://www.mhc.tn.gov.in/judis

C.V.KARTHIKEYAN, J.

and J.SATHYA NARAYANA PRASAD, J.

RR

13.08.2024

https://www.mhc.tn.gov.in/judis