Wednesday, 13, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Damodaran vs N.Vimala ... Plaintiff / Appellant / 1St
2024 Latest Caselaw 15646 Mad

Citation : 2024 Latest Caselaw 15646 Mad
Judgement Date : 12 August, 2024

Madras High Court

Damodaran vs N.Vimala ... Plaintiff / Appellant / 1St on 12 August, 2024

S.A. No. 437 of 2019

IN THE HIGH COURT OF JUDICATURE AT MADRAS

DATED: 12.08.2024

CORAM

THE HONOURABLE MR. JUSTICE R.SAKTHIVEL

S.A. No. 437 of 2019 and C.M.P.No. 6806 of 2019

1.Damodaran

Gajendran (deceased)

2. Padmavathy

3. Prema

4. Yesumani ... Defendants 1,4,5 & 6 / Respondents 1,4,5 & 6/ Appellants

Vs.

1. N.Vimala ... Plaintiff / Appellant / 1st Respondent

2. Patel @ Paranthaman ... 2nd Defendant/ 2nd Respondent / 2nd Respondent

PRAYER: Second Appeal is filed under section 100 of the Code of Civil

Procedure, 1908, to set aside the judgment and decree dated 29.06.2018 made

in A.S. No. 86 of 2017 on the file of the Principal Judge, City Civil Court,

Chennai, reversing the judgment and decree dated 31.08.2016 made in O.S.

No. 6430 of 2010 on the file of the XVI Assistant City Civil Court, Chennai. https://www.mhc.tn.gov.in/judis

For Appellants : Mr. S.Nagarajan

For Respondents :

                                         For R1      :      Mr. T.N.Sugesh
                                         For R2      :      No appearance
                                                         O R D E R.

Mr. S.Nagarajan, learned counsel for the appellants has submitted that

the matter has been settled between the parties and he has made an

endorsement to that effect.

2. In view of the endorsement made by the learned counsel for the

appellants, this Second Appeal in S.A. No. 437 of 2019 is dismissed as

withdrawn. No costs. Consequently, the connected Miscellaneous Petition is

closed.

12.08.2024

Index : Yes/No Speaking order : Yes/No NCC : Yes/No pal

https://www.mhc.tn.gov.in/judis

To

1. The Principal Judge, City Civil Court, Chennai.

2. The XVI Assistant City Civil Court, Chennai.

3. The Section Officer, V.R. Section, High Court, Madras.

https://www.mhc.tn.gov.in/judis

R.SAKTHIVEL, J.,

pal

12.08.2024

https://www.mhc.tn.gov.in/judis

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter