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Minor Shabeer vs V. Prabakaran
2024 Latest Caselaw 15321 Mad

Citation : 2024 Latest Caselaw 15321 Mad
Judgement Date : 7 August, 2024

Madras High Court

Minor Shabeer vs V. Prabakaran on 7 August, 2024

Author: R. Hemalatha

Bench: R. Hemalatha

                                                             1

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                    DATED: 07.08.2024

                                                         CORAM:

                                  THE HONOURABLE MRS.JUSTICE R. HEMALATHA

                                                   C.M.A.No.2023 of 2024


                     Minor Shabeer
                     S/o. Babu
                     Minor represented by his next friend father Babu                 ... Appellant

                                                           ..Vs..
                     1. V. Prabakaran

                     2. The Branch Manager,
                        Reliance General Insurance Company Limited,
                        Branch Office No. 73, 1st Floor,
                        Officers line, Vellore 632 001                              ...Respondents

                     PRAYER: Civil Miscellaneous Appeal filed under Section 173 (1) of
                     Motor Vehicles Act, 1988 against the Award passed by the Motor
                     Accidents Claims Tribunal, Special Subordinate Judge, Krishnagiri, in
                     M.C.O.P.No.201 of 2021 dated 01.12.2022
                                   For Appellant       : Mr.S.P. Yuvaraj
                                   For R2              : Mr. P. Suresh Srinivasan


                                                       JUDGMENT

When the matter is taken up for hearing today, the learned

counsel appearing for the appellant submitted that he is not pressing the https://www.mhc.tn.gov.in/judis

present Civil Miscellaneous Appeal and also made an endorsement to

that effect.

2. In view of the endorsement made by the learned counsel for

the appellant, the Civil Miscellaneous Appeal is dismissed as not pressed.

No costs.

07.08.2024 Index : Yes/No Internet : Yes/No bga

To

1. The Branch Manager Reliance General Insurance Company Limited Branch Office No. 73, 1st Floor, Officers line, Vellore 632 001

2. The Section Officer, VR Section, High Court, Chennai.

https://www.mhc.tn.gov.in/judis

R. HEMALATHA, J.

bga

07.08.2024

https://www.mhc.tn.gov.in/judis

 
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