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T.Markandeyan vs The State Of Tamil Nadu
2024 Latest Caselaw 15108 Mad

Citation : 2024 Latest Caselaw 15108 Mad
Judgement Date : 5 August, 2024

Madras High Court

T.Markandeyan vs The State Of Tamil Nadu on 5 August, 2024

Author: D.Krishnakumar

Bench: D. Krishnakumar

                                                              WA Nos.2346, 2347, 2351 and 2352 of 2024

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED: 05.08.2024

                                                    CORAM:

                        THE HON'BLE MR.D. KRISHNAKUMAR, ACTING CHIEF JUSTICE
                                                      AND

                                    THE HONOURABLE MR.JUSTICE P.B. BALAJI

                                     WA Nos.2346, 2347, 2351 and 2352 of 2024

                     1.T.Markandeyan
                     2.P.Subramanian                               ... Appellants in
                                                                      WA Nos.2346 of 2024

                     3.C.Natarajan                                 ... Appellant in
                                                                     WA Nos.2347 of 2024

                     4.Shankar                                      ...Appellant in
                                                                     WA No.2351 of 2024

                     5.R.Amitharaj                                  ...First appellant in
                                                                     WA No.2352 of 2024

                     6.D.Ravi                                        ...Second appellant in
                                                                      WA No.2352 of 2024

                     7.E.Sekar                                      ...Third appellant in
                                                                      WA No.2352 of 2024

                     8.H.Sathyanarayanan                             ...Fourth appellant in
                                                                      WA No.2352 of 2024


                     1/8


https://www.mhc.tn.gov.in/judis
                                                                 WA Nos.2346, 2347, 2351 and 2352 of 2024

                                  versus

                     1.The State of Tamil Nadu,
                       Represented by Secretary to Government,
                       Higher Education Department,
                       Fort St.George, Chennai-9.

                     2.The Syndicate of Annamalai University,
                       Represented by its Secretary,
                       Annamalai University,
                       Annamalai Nagar,
                       Chidambaram.

                     3.The Registrar,
                       Annamalai University,
                       Annamalai Nagar,
                       Chidambaram.

                     4.The Deputy Director,
                       Local Fund Audit,
                       Annamalai University,
                       Annamalai Nagar,
                       Chidambaram.

                     5.The Finance Committee of Annamalai University,
                       Represented by its Secretary,
                       Annamalai University,
                       Annamalai Nagar,
                       Chidambaram.                                         ...Respondents 1 to 5
                                                                             in WA Nos.2346,
                     2347,
                                                                             2351 and 2352 of
                     2024

                     6.V.Kumar                                              ...6th respondent in

                     2/8


https://www.mhc.tn.gov.in/judis
                                                              WA Nos.2346, 2347, 2351 and 2352 of 2024

                                                                          WA No.2346 of 2024


                     7.C.Natarajan                                      ...7th respondent in
                                                                        WA No.2346 of 2024

                     8.T.Markandeyan                                     ...7th respondent in
                                                                          WANo.2347 of 2024

                     9.P.Subramanian                                    ...8th respondent in
                                                                        WA No.2347 of 2024


                     PRAYER in WA No.2346 of 2024: Writ Appeal filed against the order of

                     the learned Single Judge in WP No.10702 of 2023 dated 25.03.2024.



                     PRAYER in WA No.2347 of 2024: Writ Appeal filed against the order of

                     the learned Single Judge in WP No.10702 of 2023 dated 25.03.2024.



                     PRAYER in WA No.2351 of 2024: Writ Appeal filed against the order of

                     the learned Single Judge in WP No.10682 of 2023 dated 25.03.2024.



                     PRAYER in WA No.2352 of 2024: Writ Appeal filed against the order of

                     the learned Single Judge in WP No.10688 of 2023 dated 25.03.2024.



                     3/8


https://www.mhc.tn.gov.in/judis
                                                                       WA Nos.2346, 2347, 2351 and 2352 of 2024




                              For the Appellants           :Mr.R.Singaravelan
                                                            Senior Counsel
                                                            for Mr.M.Muruganantham


                              For the Respondents         :Mr.D.Ravichander
                                                           Special Government
                                                           for first respondent
                                                           Mr.Gautam S.Raman
                                                           for respondents 3 to 5



                                                          JUDGMENT

(Judgment of the Court was delivered by D.KRISHNAKUMAR, J.)

These Writ Appeals are filed against the order of the learned Single

Judge in WP Nos.10702 of 2023, 10682 of 2023 and 10688 of 2023 dated

25.03.2024.

2. Today, when the matter was taken up for final disposal, the learned

Senior Counsel for the appellants has relied upon the order passed by this

Court in WA No.2112 of 2024 dated 18.07.2024 and seeks to dispose of the

present writ petitions on the same line.

https://www.mhc.tn.gov.in/judis WA Nos.2346, 2347, 2351 and 2352 of 2024

3. Learned counsel for the respondents did not express any serious

objection for considering the said request made by the learned counsel for

the appellants.

4. In view of the above submission made by the parties, this Court is

inclined to direct the third respondent to consider the representation of the

appellants dated 27.02.2023 and pass appropriate orders, on merits and in

accordance with law, within a period of twelve weeks from the date of

receipt of a copy of this judgments.

5. With the above directions, the writ petitions stand disposed of.

There shall be no order as to costs. Consequently, CMP No.16516, 16536,

16544 and 16547 of 2024 are closed.

                                                                           (D.K.K., ACJ.)           (P.B.B.,
                     J.)
                                                                                     05.08.2024

                     Index              : Yes/No




https://www.mhc.tn.gov.in/judis WA Nos.2346, 2347, 2351 and 2352 of 2024

Neutral Citation : Yes/No mrn

To

1.The Secretary to Government, Higher Education Department, Fort St.George, Chennai-9.

https://www.mhc.tn.gov.in/judis WA Nos.2346, 2347, 2351 and 2352 of 2024

THE HON'BLE ACTING CHIEF JUSTICE and P.B. BALAJI, J.

(mrn)

WA Nos.2346, 2347, 2351 and 2352 of 2024

https://www.mhc.tn.gov.in/judis WA Nos.2346, 2347, 2351 and 2352 of 2024

05.08.2024

https://www.mhc.tn.gov.in/judis

 
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