The Commissioner vs A.G.Satheeshkumar
2024 Latest Caselaw 14890 Mad

Madras High Court

The Commissioner vs A.G.Satheeshkumar on 1 August, 2024

Author: N.Seshasayee

Bench: N.Seshasayee

                                                                            WA(MD). No.1450 of 2018




                       BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                  Date : 01/08/2024

                                                      CORAM

                                            Justice N.SESHASAYEE
                                                       and
                                            Justice P.VADAMALAI

                                    WA(MD). No.1450 and 1451 of 2019 and
                                     CMP(MD) No.11725 and 11728/2019

                     The Commissioner
                     Periyakulam Municipality
                     Theni District                                    ... Appellant/respondent
                                                                         in both appeals

                                                         Vs

                     A.G.Satheeshkumar                                ... Respondent/petitioner
                                                                          in both appeals

                     PRAYER: Writ Appeals are filed under Clause 15 of Letters Patent

                     against the order dated 02.08.2019 in WP(MD) Nos.6295/2019 and

                     21921/2018.


                                  For Appellant            : M/s.M.Karuppasamy Pandian

                                  For Respondent           : M/s.P.Muthuvijaya Pandian




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https://www.mhc.tn.gov.in/judis
                                                                              WA(MD). No.1450 of 2018



                                                 COMMON JUDGMENT

(Judgment of the Court was delivered by N.SESHASAYEE, J.)

The learned counsel for the appellant, on instructions, made a

submission that he is withdrawing these appeals. A letter dated

30.07.2024 has also been circulated to the Registry in this regard.

Accordingly,the writ appeals are dismissed as withdrawn. No costs.

Consequently connected Miscellaneous Petitions are closed.

                                                              (N.S.S.,J.)    (P.V.M.,J.)
                                                                    01.08.2024

                     RR

https://www.mhc.tn.gov.in/judis

N.SESHASAYEE, J.

and P.VADAMALAI, J.

RR

WA.(MD)Nos.1450 and 1451 of 2019

01.08.2024

https://www.mhc.tn.gov.in/judis