Hemakumari.S vs S.Isravel
2023 Latest Caselaw 12836 Mad

                                                                         S.A.Nos.119 & 120 of 2004

                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                    Dated : 20.09.2023

                                                        CORAM

                              THE HON'BLE MR.JUSTICE KRISHNAN RAMASAMY

                                           S.A(MD)Nos.119 and 120 of 2004

                     S.A(MD)No.119 of 2004

                     1.Hemakumari.S
                     2.S.Krishnakumari
                     3.S.Lathikambika
                     4.K.S.Harikumar
                                                                                    ... Appellants

                                                           -vs-

                     1.S.Isravel
                     2.Michael.V
                     3.Wilson
                                                                                  ... Respondents

                     PRAYER: Second Appeal filed under Section 100 Code of Civil
                     Procedure against the Judgment and Decree dated 20.01.2004 made in
                     A.S.No.70 of 1998 on the file of the Subordinate Judge,
                     Padmanabhapuram confirming the Judgment and Decree dated
                     04.02.1998 made in O.S.No.61 of 1997 on the file of the Principal
                     District Munsif, Padmanabhapuram.


                                  For Appellants        ... Mr.K.N.Thambi

                                  For Respondents        ... Mr.C.Godwin for R1




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                                                                             S.A.Nos.119 & 120 of 2004

                     S.A(MD)No.120 of 2004

                     1.Hemakumari
                     2.Krishnakumari
                     3.Lathikambika
                     4.Harikumar
                                                                                        ... Appellants

                                                              -vs-

                     1.Isravel
                     2.Wilson
                     3.Sarasamma
                     4.Gopan
                     5.Valsala
                     6.Vijayan
                     7.Latha
                                                                                      ... Respondents

                     PRAYER: Second Appeal filed under Section 100 Code of Civil
                     Procedure against the Judgment and Decree dated 20.01.2004 made in
                     A.S.No.69        of   1998    on   the    file   of   the   Subordinate   Judge,
                     Padmanabhapuram confirming the Judgment and Decree dated
                     04.02.1998 made in O.S.No.59 of 1997 on the file of the Principal
                     District Munsif, Padmanabhapuram.


                                  For Appellants         ... Mr.K.N.Thambi

                                  For Respondents        ... Mr.C.Godwin for R1




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                                                                          S.A.Nos.119 & 120 of 2004


                                                 COMMON JUDGMENT

                                  When the matter is taken up for hearing today, Mr.K.N.Thambi,

                     learned counsel appearing for the appellants would submit that the matter

                     is settled out of Court.        Mr.C.Godwin, learned counsel for the first

                     respondent also confirms the same. In this regard, memos have been

                     filed and the same are recorded.



                                  2. In view of the above fact, this Court feels that there is no

                     necessity to answer the substantial questions of law framed by this Court.

                     Hence, these second appeals are closed. No costs.

                                                                                       20.09.2023
                     NCC : Yes/No
                     Index : Yes/No
                     Internet: Yes
                     skn


                     To:

                     1.The Subordinate Judge, Padmanabhapuram.

                     2.The Principal District Munsif, Padmanabhapuram.

                     3.The Section Officer,
                       V.R. Section,
                       Madurai Bench of Madras High Court,
                       Madurai.



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                                           S.A.Nos.119 & 120 of 2004


                                    KRISHNAN RAMASAMY, J.

skn

S.A(MD)Nos.119 and 120 of 2004

20.09.2023

https://www.mhc.tn.gov.in/judis