V.Marimuthu vs The District Collector
2023 Latest Caselaw 12119 Mad

                                                                          W.P(MD)No.21771 of 2023


                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                               DATED: 08.09.2023

                                                       CORAM:

                                  THE HONOURABLE MR.JUSTICE B.PUGALENDHI

                                            W.P(MD)No.21771 of 2023


                     V.Marimuthu                                    ... Petitioner

                                                         Vs

                     1.The District Collector,
                       Ramanathapuram District,
                       Ramanathapuram.

                     2.The District Revenue Officer,
                       Ramanathapuram District.

                     3.The Revenue Divisional Officer,
                       Paramakudi,
                       Ramanathapuram District.

                     4.The Tahsildar,
                       Kadaladi Taluk,
                       Ramanathapuram District.                      ...Respondents

                     PRAYER: Writ Petition filed under Article 226 of the Constitution of
                     India, praying this Court to issue a Writ of Mandamus, directing the
                     respondents to rectify the survey number as S.No.228/2 instead of S.No.
                     231 and issue joint patta in the name of the petitioner and his brothers
                     and sister in respect of the properties measuring 1.50 acres and 0.70 acres


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https://www.mhc.tn.gov.in/judis
                                                                               W.P(MD)No.21771 of 2023


                     and situated in Pillayarkulam Village, S.Vagaikulam Revenue Group,
                     Kadaladi Taluk, Ramanathapuram District in the light of judgment and
                     decree passed in A.S.No.9/2004 on the file of the Sub Court, Paramakudi
                     by considering the petitioner's representation dated 07.03.2022.


                                        For Petitioner        :Mr.G.Prabhu Rajadurai

                                        For Respondents       :Mr.G.V.Vairam Santhosh
                                                               Additional Government Pleader

                                                           ORDER

With the consent of both sides, this Writ Petition is taken up for

final disposal at the admission stage itself.

2. The petitioner has approached the third respondent by giving

representation seeking issuance of joint patta for mutation of records

based on the decree granted by the learned Sub Court, Paramakudi in

A.S.No.9 of 2004 and the said representation has not been considered so

far, hence, he has filed the present writ petition.

3. The learned Additional Government Pleader appearing for the

respondents, on instructions, submitted that based on the application of

https://www.mhc.tn.gov.in/judis W.P(MD)No.21771 of 2023

the petitioner an enquiry was conducted and it has been concluded and

orders will be passed within a reasonable time.

4. Considering the rival submissions, this writ petition is disposed

of with a direction to the third respondent to conclude the enquiry by

passing orders within a period of four weeks from the date of receipt of a

copy of this order. No costs.

                     NCC : Yes / No.
                     Index : Yes / No.                                      08.09.2023
                     Internet:Yes
                     am

                     To

                     1.The District Collector,
                       Ramanathapuram District,
                       Ramanathapuram.

2.The District Revenue Officer, Ramanathapuram District.

3.The Revenue Divisional Officer, Paramakudi, Ramanathapuram District.

4.The Tahsildar, Kadaladi Taluk, Ramanathapuram District.

https://www.mhc.tn.gov.in/judis W.P(MD)No.21771 of 2023

B.PUGALENDHI, J.

am

Order made in W.P(MD)No.21771 of 2023

08.09.2023

https://www.mhc.tn.gov.in/judis