M/S. Jain Housing & Construction ... vs The Hon'Ble National Green ...
2023 Latest Caselaw 11919 Mad

                                                                               W.P.No.16188 of 2023

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED: 05.09.2023

                                                     CORAM

                                  THE HONOURABLE Mrs. JUSTICE J.NISHA BANU
                                                     AND
                                  THE HONOURABLE Mr.V.LAKSHMINARAYANAN

                                               W.P.No.16188 of 2023

                     M/s. Jain Housing & Construction Ltd.
                     (presently M/s Jain Housing)
                     rep. by its Autorised Signatory
                     Thiru.Sachin Mehta
                     No.99/98 Habibullah Road,
                     T.Nagar,
                     Chennai - 600 017                                ..Petitioner

                                                         Vs

                     1. The Hon'ble National Green Tribunal,
                        Southern Zone,
                        rep. by its Registrar,
                        Kalas Mahal, Kamarajar Salai,
                        PWD Estate,
                        Chepauk, Triplicane,
                        Chennai - 600 005.

                     2. Tamil Nadu Pollution Control Board,
                        rep. by its Chairman,
                        No.76, Mount Salai, Guindy,
                        Chennai - 600 032.

                     3. District Environmental Engineer,
                       Tamil Nadu Pollution Control board,

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https://www.mhc.tn.gov.in/judis
                                                                                      W.P.No.16188 of 2023

                         Maraimalai Nagar,
                         Chengalpattu District - 603 209.

                     4. Arjunan Muthukrishnan
                        S/o Late Shri R.Arjunan
                        Resident at Flat No.TE/12,
                        Jains Pebble Brook, Shakti Gardens
                        Cross Street No.1, Okkiampettai,
                        Thiraipakkam,
                        Chennai - 600 097.                                            ...Respondents


                                  Writ Petition filed under Article 226 of the Constitution of India to

                     issue a Writ of Certiorari to call for the records of the 1st respondent

                     Hon'ble National Green Tribunal (SZ) in Appeal Nos.17 and 18 of 2022

                     culminating in the impugned judgment dated 27.04.2023 made in Appeal

                     Nos.17 & 18 of 2022 and quash the same.



                                        For Petitioner      : Mr.Srinath Sridevan,
                                                              Senior Counsel
                                                              for Mr.Kamalesh Kannan

                                        For Respondents     : R1-No appearance
                                                              Mr.R.Gokulakrishnan,
                                                              Addl.Govt Pleader for
                                                              Mrs.Shanmugavallisekar
                                                              Standing Counsel for R2 & R3
                                                              Mr.Arjunan Muthukrishnan
                                                              Party-in-person(R4)



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                                                                                    W.P.No.16188 of 2023

                                                        ORDER

(The order of the Court was made by V.LAKSHMINARAYANAN,J)

Leaving the petitioner with liberty to move the Hon'ble Supreme

Court by way of Appeal under Section 22 of the National Green Tribunal

Act, this Writ Petition is dismissed. The period in which the writ petition

was prosecuted may be excluded for the purpose of filing the appeal. No

costs. Consequently, connected miscellaneous petition is closed.

(J.N.B.,J.) (V.L.N,J.)

05.09.2023 Index:Yes/No Speaking/Non-speaking order vsi

To

1. The National Green Tribunal, Southern Zone, rep. by its Registrar, Kalas Mahal, Kamarajar Salai, PWD Estate, Chepauk, Triplicane, Chennai - 600 005.

2. Tamil Nadu Pollution Control Board, rep. by its Chairman,No.76, Mount Salai, Guindy, Chennai - 600 032.

3. District Environmental Engineer, Tamil Nadu Pollution Control board, Maraimalai Nagar, Chengalpattu District - 603 209.

https://www.mhc.tn.gov.in/judis W.P.No.16188 of 2023

J.NISHA BANU,J.

and V.LAKSHMINARAYANAN,J.

vsi

W.P.No.16188 of 2023

05.09.2023

https://www.mhc.tn.gov.in/judis