The Government Of Tamil Nadu vs G.Shenbagavalli ... 1St
2023 Latest Caselaw 14128 Mad

                                                                               W.A.(MD) No.1761 of 2023


                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                  DATED: 31.10.2023

                                                      CORAM

                           THE HONOURABLE MR.JUSTICE S.M.SUBRAMANIAM
                                              AND
                         THE HONOURABLE MR.JUSTICE V.LAKSHMINARAYANAN

                                            W.A.(MD) No.1761 of 2023
                                         and C.M.P.(MD) No.13410 of 2023

                     1.The Government of Tamil Nadu,
                       Rep. by Secretary to Government,
                       Forest and Environment Department,
                       Fort St. George, Chennai – 600 009.

                     2.The Principal Chief Conservator of Forests,
                       Panagal Building,
                       Saidapet, Chennai – 600 015.

                     3.The District Forest Officer,
                       District Forest Office,
                       Thoothukudi.                             ... Appellants/Respondents 1 to 3

                                                        -Vs.-

                     1.G.Shenbagavalli                          ... 1st Respondent/Writ Petitioner

                     2.The Principal Accountant General of Tamil Nadu,
                       Teynampet,
                       Chennai – 600 018.                   ...2nd Respondent/4th Respondent

                     PRAYER:- Writ Appeal filed under Clause 15 of Letters Patent Act, to
                     set aside the order dated 26.09.2018 made in W.P.(MD)No.20439 of 2018
                     on the file of this Court.

                     1/4
https://www.mhc.tn.gov.in/judis
                                                                                 W.A.(MD) No.1761 of 2023


                                            For Appellant          : Mr.N.Satheesh Kumar
                                                                     Additional Government Pleader

                                            For Respondents        : Mr.P.Gunasekaran
                                                                     Standing Counsel for R1
                                                            ****

                                                  JUDGMENT

(Judgment of the Court was delivered by S.M.SUBRAMANIAM, J.)

The issues raised in the intra-Court appeal is no more res-

integra and already decided by the Division Bench of this Court, which

was confirmed by the Apex Court of India.

2. Thus, the Writ Appeal stands disposed of in terms of the

order of the Supreme Court of India in S.L.P. (Civil) Diary No.15406 of

2021 dated 12.08.2022. No costs. Consequently, connected Civil

Miscellaneous Petition is closed.

[S.M.S.J.,] & [V.L.N.J.,] NCC :Yes/No 31.10.2023 Index :Yes/No SJ

https://www.mhc.tn.gov.in/judis W.A.(MD) No.1761 of 2023

To

1.The Secretary to Government, Forest and Environment Department, Government of Tamil Nadu, Fort St. George, Chennai – 600 009.

2.The Principal Chief Conservator of Forests, Panagal Building, Saidapet, Chennai – 600 015.

3.The District Forest Officer, District Forest Office, Thoothukudi.

https://www.mhc.tn.gov.in/judis W.A.(MD) No.1761 of 2023

S.M.SUBRAMANIAM, J.

AND V. LAKSHMINARAYANAN, J.

SJ

W.A.(MD) No.1761 of 2023

31.10.2023

https://www.mhc.tn.gov.in/judis