K.Ayyappa vs Abishek
2023 Latest Caselaw 13417 Mad

                                                                           S.A.No.59 of 2017

                            IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                             DATED : 03.10.2023

                                                  CORAM

                                  THE HONOURABLE MR. JUSTICE S.SOUNTHAR

                                              S.A.No.59 of 2017


                 K.Ayyappa                                                   ...Appellant


                                                    Vs.


                 Abishek                                                   ...Respondent



                 Prayer: Second Appeal filed under Section 100 of the Code of Civil

                 Procedure, against the judgment and decree passed in A.S.No.215 of 2011

                 on the file of the VI Additional City Civil Court, Chennai, dated

                 28.02.2014 confirming the judgment and decree passed in O.S.No.6659

                 of 2008 on the file of the XII Assistant City Civil Court, Chennai, dated

                 26.11.2010.




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                                                                              S.A.No.59 of 2017

                                       For Appellant    : Mr.V.Lakshmi Narayanan
                                                          for Ms.D.Kalaiselvi

                                       For Respondents : Mr.M.Aravind Kumar



                                                  JUDGMENT

The learned counsel for the appellant made an endorsement

that the dispute in the Second Appeal is settled out of the Court.

2. Recording the said endorsement, the Second Appeal is

dismissed as settled out of Court. No costs.

                                                                                  03.10.2023
                 Index       : Yes/No
                 Internet    : Yes/No

Neutral Citation Case : Yes/No dna

https://www.mhc.tn.gov.in/judis

S.A.No.59 of 2017

To

1.The VI Additional City Civil Court, Chennai.

2.The XII Assistant City Civil Court, Chennai.

https://www.mhc.tn.gov.in/judis

S.A.No.59 of 2017

S.SOUNTHAR, J.

dna

S.A.No.59 of 2017

03.10.2023

https://www.mhc.tn.gov.in/judis