P.Alaguthevar vs A.Saravanavelu
2023 Latest Caselaw 3636 Mad

                                                                           S.A.(MD)No.569 of 2022

                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                      DATED: 31.03.2023

                                                         CORAM:

                                  THE HONOURABLE MR.JUSTICE ABDUL QUDDHOSE

                                                S.A.(MD)No.569 of 2022

                     P.Alaguthevar                                          ... Appellant



                                                            /Vs./

                     A.Saravanavelu                                         ... Respondent




                     PRAYER: Second Appeal filed under Section 100 of the Civil Procedure
                     Code to set aside the judgment and decree passed in A.S.No.52 of 2018,
                     on the file of the Additional Sub Court, Pudukkottai, dated 24.01.2022
                     confirming the judgment and decree passed in O.S.No.79 of 2008 dated
                     25.11.2016 on the file of the District Munsif cum Judicial Magistrate
                     Court, Thirumayam.




                                      For Appellant      : No appearance




                     1/4
https://www.mhc.tn.gov.in/judis
                                                                                   S.A.(MD)No.569 of 2022




                                                         JUDGMENT

This matter is listed under the caption 'For Dismissal' today. There

is no representation on the side of the appellant. Even on last two

hearing dates, ie., on 21.03.2023 and 24.03.2023, there was no

representation on the side of the appellant. It can now be inferred that

the appellant is not interested in prosecuting this Second Appeal.

Accordingly, this Second Appeal is dismissed for non-prosecution. There

shall be no order as to costs.

                                                                                   31.03.2023
                     Index          : Yes / No
                     NCC            : Yes / No
                     Sm

https://www.mhc.tn.gov.in/judis S.A.(MD)No.569 of 2022

TO:

1.The Additional Sub Court, Pudukkottai.

2.The District Munsif cum Judicial Magistrate Court, Thirumayam.

3.The Section Officer, VR Section, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis S.A.(MD)No.569 of 2022

ABDUL QUDDHOSE, J.

Sm

Judgment made in S.A.(MD)No.569 of 2022

Dated:

31.03.2023

https://www.mhc.tn.gov.in/judis