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The Management Of Erode District vs The Presiding Officer
2023 Latest Caselaw 2111 Mad

Citation : 2023 Latest Caselaw 2111 Mad
Judgement Date : 8 March, 2023

Madras High Court
The Management Of Erode District vs The Presiding Officer on 8 March, 2023
                                                                    W.A. Nos. 2245 of 2012 & 3862 of 2019

                                    IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                       DATED: 08.03.2023

                                                           CORAM

                                     THE HON'BLE MR. JUSTICE S. VAIDYANATHAN

                                                             AND

                                      THE HON'BLE MRS.JUSTICE R. KALAIMATHI

                                             W.A. Nos. 2245 of 2012 & 3862 of 2019

                                                              &

                                         M.P. No. 1 of 2012 & C.M.P. No. 24327 of 2019

                     W.A. No. 2245 of 2012

                     The Management of Erode District
                      Co-operative Milk Producers Union Ltd.,
                     Vasavi College Post, Erode.                                   ..Appellant

                                                              Vs.

                     1.           The Presiding Officer,
                                  Labour Court, Salem.

                     2.           Mr.P. Thiruman

                     3.           V. Palanisamy

                     4.           K.P. Palanisamy



                     1\4


https://www.mhc.tn.gov.in/judis
                                                                     W.A. Nos. 2245 of 2012 & 3862 of 2019

                     5.           M.R. Thirumoorthy

                     6.           S. Murugan

                     7.           K.K. Balasubramanian

                     8.           M. Gangaiyan                                      ..Respondents

                     Prayer:            Writ Appeal as against the order dated 30.09.2010 passed in

                     W.P. No. 3211 of 2006.

                                               For Appellant   ::      No Appearance

                                               For Respondents ::      R1- Court

                                                                       Mr.K. Elango for R2 to R8

                     W.A. No. 3862 of 2019

                     The Management of Erode District
                      Co-operative Milk Producers Union Ltd.,
                     Vasavi College Post, Erode.                                    ..Appellant

                                                               Vs.

                     1.           The Presiding Officer,
                                  Labour Court, Salem.

                     2.           C. Anbu Rose                                      ..Respondents

                     Prayer:            Writ Appeal as against the order dated 30.09.2010 passed in

                     W.P. No. 10711 of 2008.



                     2\4


https://www.mhc.tn.gov.in/judis
                                                                    W.A. Nos. 2245 of 2012 & 3862 of 2019

                                        For Appellant     ::    No Appearance

                                        For Respondents ::      R1- Court

                                                                Mr.K. Elango for R2

                                                    COMMON JUDGMENT

                     S. VAIDYANATHAN,J.

AND

R. KALAIMATHI,J.

Aggrieved by the order of the learned Single Judge in W.P. Nos. 3211

of 2006 & 10711 of 2008 dated 30.09.2010, the present writ appeals have

been preferred by Erode District Co-operative Milk Producers' Union

Limited, Erode.

2. When the matters are taken up for hearing, it is brought to the

notice of this Court that a batch of writ appeals in W.A. Nos. 1001 to 1006

of 2013 filed by the Management challenging the very same order have

been dismissed vide order dated 20.12.2013 by the First Bench of this

Court. It is submitted that the issue involved in the present writ appeals is

also covered by the said judgment.

3\4

https://www.mhc.tn.gov.in/judis W.A. Nos. 2245 of 2012 & 3862 of 2019

S. VAIDYANATHAN,J.

AND

R. KALAIMATHI,J.

nv

3. In view of the judgment of the First Bench of this Court

dismissing the writ appeals filed by the appellant Management in connected

matters by order dated 20.12.2013, these writ appeals are also dismissed. No

costs. Connected miscellaneous petitions are closed.



                                                                            (S.V.N.J.) (R.K.M.J.)
                     nv                                                           08.03.2023


                     To

The Management of Erode District Co-operative Milk Producers Union Ltd., Vasavi College Post, Erode.

W.A. Nos. 2245/2012 & 3862/2019

08.03.2023

4\4

https://www.mhc.tn.gov.in/judis

 
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