M.Baskar vs The Sub-Registrar
2023 Latest Caselaw 6412 Mad

                                                                          W.A.No.248 of 2015

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                  DATED: 16.06.2023

                                                       CORAM:

                                  THE HONOURABLE MR.JUSTICE D.KRISHNAKUMAR

                                                        AND

                                    THE HONOURABLE MR.JUSTICE P. DHANABAL

                                               W.A.No.248 of 2015

                     M.Baskar                                            ...Appellant
                                                         Vs.

                     1.The Sub-Registrar,
                       Padappai,
                       Sriperambudur Taluk,
                       Kanchipuram District.

                     2.The Tahsildar,
                       Office of the Tahsildar,
                       Tambaram,
                       Chennai-600 065.

                     3.M.Parameshwari (Deceased)

                     4.E.Rajakumari

                     5.Sampath (Deceased)


                     6.Mrs.Selvamani                                  ...Respondents




                     1/4


https://www.mhc.tn.gov.in/judis
                                                                                  W.A.No.248 of 2015

                     PRAYER: Appeal filed under Clause 15 of Letters Patent Act, set

                     aside the order made in W.P.No.4023 of 2011 dated 10.12.2014.



                                       For Appellant        : Mr.D.Sivakumar
                                                               Mr.S.Vinod
                                       For Respondents      : Mrs.R.L.Karthika
                                                               Government Advocate
                                                               for respondents 1 and 2
                                                               Mrs.V.Srimathi
                                                               for fourth respondent
                                                               Mr.M.Balasubramaniam
                                                               for respondents 6,10 to 13
                                                               Respondents 3 and 5- died
                                                               No appearance- Respondents 7 &
                     8
                                                               Mrs.A.V.Bharathi
                                                               for ninth


                                                         JUDGMENT

(Judgment of the Court was delivered by D.KRISHNAKUMAR, J.)

Mr.S.Vinod, learned Counsel appearing for the appellant, seeks

to withdraw the aforesaid writ appeal and the learned counsel has

made an endorsement to that effect in the appeal papers.

https://www.mhc.tn.gov.in/judis W.A.No.248 of 2015

2. In view of the submission made by learned counsel for the

appellant and the endorsement made by the learned counsel for the

petitioner to that effect, the writ appeal stands dismissed as

withdrawn. There will no order as to costs. Consequently, M.P.No.1 of

2015, is closed.

                                                                 [D.K.K., J.]     [P.D.B., J.]
                                                                           16.06.2023
                     Index                   : Yes/No
                     Neutral Citation        : Yes/No
                     mrn



                     To
                     1.The Sub-Registrar,
                       Padappai,
                       Sriperambudur Taluk,

Kanchipuram District.

2.The Tahsildar, Office of the Tahsildar, Tambaram, Chennai-600 065.

https://www.mhc.tn.gov.in/judis W.A.No.248 of 2015

D.KRISHNAKUMAR, J.

and P. DHANABAL, J.

mrn

W.A.No.248 of 2015

16.06.2023

https://www.mhc.tn.gov.in/judis