S.Arumugam vs Mrs.Dhanalaksmi
2023 Latest Caselaw 5565 Mad

                                                                               Cont.P(MD)No.915 of 2023


                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                   DATED : 06.06.2023

                                                        CORAM :

                          THE HONOURABLE MR.JUSTICE R.SUBRAMANIAN
                                             and
                         THE HONOURABLE MRS.JUSTICE L.VICTORIA GOWRI

                                             Cont.P(MD)No.915 of 2023

                S.Arumugam                                                  ... Petitioner

                                                          vs.

                Mrs.Dhanalaksmi,
                The Tahsildar,
                Manapparai Post and Taluk,
                Trichy District.                                            ... Respondent


                          PRAYER : Petition filed under Section 11 of the Contempt of

                Courts Act, to initiate the contempt proceedings and call upon the

                contemnor/4th respondent for willful disobedience of the order passed

                by this Honourable Court in W.P(MD)No.26015 of 2022 dated

                17.11.2022 and punish her.



                                  For Petitioner      : Mr.M.Prabu
                                  For Respondent      : Mr.V.Nirmal Kumar
                                                          Government Advocate




https://www.mhc.tn.gov.in/judis
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                                                                            Cont.P(MD)No.915 of 2023


                                                   JUDGMENT

(Judgment of the Court was made by R.SUBRAMANIAN, J.)

Learned Government Advocate appearing for the

respondent represents that the encroachments have been removed.

Evidence of such removal has also been placed in the form of

photographs and documents.

2. Hence, the Contempt Petition is closed.

(R.SUBRAMANIAN, J.) & (L.VICTORIA GOWRI, J.) 06.06.2023

Index : Yes / No Internet : Yes Neutral Citation : Yes / No bala

To

Mrs.Dhanalaksmi, The Tahsildar, Manapparai Post and Taluk, Trichy District.

https://www.mhc.tn.gov.in/judis

Cont.P(MD)No.915 of 2023

R.SUBRAMANIAN, J.

and L.VICTORIA GOWRI, J.

bala

JUDGMENT MADE IN Cont.P(MD)No.915 of 2023 DATED : 06.06.2023

https://www.mhc.tn.gov.in/judis