T.V.Amsalingam vs District Collector
2023 Latest Caselaw 5211 Mad

                                                                           W.A.No.1078 of 2023


                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED:   01.06.2023

                                                      CORAM


                             THE HON'BLE MR.SANJAY V.GANGAPURWALA, CHIEF JUSTICE
                                                         AND
                                    THE HON'BLE MR.JUSTICE P.D.AUDIKESAVALU


                                                W.A.No.1078 of 2023

                     T.V.Amsalingam                                   ..    Appellant

                                                         Vs.

                     1. District Collector
                        Tiruvellore District
                        Tiruvellore.

                     2. The Tahsildar
                        Poonamallee Taluk
                        Tiruvellore District.

                     3. Chembarambakkam Minor Panchayat
                        rep. by its President
                        Chembarambakkam
                        Tiruvellore District.                         ..    Respondents



                     Prayer: Appeal filed under Clause 15 of the Letters Patent against the
                     order dated 21.10.2021 made in W.P.No.13285 of 2015.




                     Page 1 of 5


https://www.mhc.tn.gov.in/judis
                                                                               W.A.No.1078 of 2023




                                      For the Appellant        :   Mr.N.Krishna Kumar

                                      For the Respondents      :   Mr.P.Muthukumar
                                                                   State Government Pleader
                                                                   Assisted by
                                                                   Mrs.R.Anitha
                                                                   Special Government Pleader


                                                        JUDGMENT

(Delivered by the Hon'ble Chief Justice)

The appellant had filed a writ petition seeking direction to

decide his representation. The said writ petition is filed in the year

2015.

2. Learned counsel for the appellant submits that in the year

2017 and 2018, orders have already been passed by the Tahsildar.

3. In that event, the grievance of the appellant did not subsist

on the day the order was passed by the learned Single Judge. In

fact, the grievance of the appellant itself did not survive. The

appellant ought not to have proceeded with the writ petition in that

https://www.mhc.tn.gov.in/judis W.A.No.1078 of 2023

regard.

4. More over, the learned Single Judge has not passed any

order on the merits of the matter. Only relief sought was a direction

to decide the representation. The learned Single Judge has refused

to pass order directing to decide the representation. If the

representation was already decided, the prayer of the appellant

itself stood served.

5. In the light of the above, no further orders are necessary.

Accordingly, the writ appeal is disposed of. There will be no order as

to costs.

                                                                   (S.V.G., CJ.)      (P.D.A., J.)
                                                                               01.06.2023
                     Index            : Yes/No
                     Neutral Citation : Yes/No

                     kpl

https://www.mhc.tn.gov.in/judis W.A.No.1078 of 2023

To

1. District Collector Tiruvellore District Tiruvellore.

2. The Tahsildar Poonamallee Taluk Tiruvellore District.

3. Chembarambakkam Minor Panchayat rep. by its President Chembarambakkam Tiruvellore District.

https://www.mhc.tn.gov.in/judis W.A.No.1078 of 2023

THE HON'BLE CHIEF JUSTICE AND P.D.AUDIKESAVALU, J.

(kpl)

W.A.No.1078 of 2023

01.06.2023

https://www.mhc.tn.gov.in/judis