M.Ganesan vs The Presiding Officer
2023 Latest Caselaw 9084 Mad

                                                                         W.A.(MD)Nos.53 & 54 of 2019

                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                DATED: 26.07.2023

                                                    CORAM:

                                  THE HONOURABLE DR.JUSTICE ANITA SUMANTH
                                                    AND
                                  THE HONOURABLE MR.JUSTICE R.VIJAYAKUMAR

                                           W.A.(MD)Nos.53 & 54 of 2019


                     M.Ganesan                                 ..Appellant in both appeals

                                                       /Vs./

                     1.The Presiding Officer,
                       Labour Court, Madurai.

                     2.The Management,
                       Sree Vadivambigai Textiles Mills Pvt. Ltd.,
                       Sakkanthi, Sivagangai.                ...Respondents in both appeals


                     COMMON PRAYER:- Writ Appeals - filed under Clause XV of Letters
                     Patent Act, to set aside the order passed in W.P.(MD)No.6396 of 2015 &
                     W.P.(MD)No.3422 of 2018 dated 06.06.2018 and to allow the writ
                     appeals to confirm the award with respect to the Issue No.3 and 2 partly
                     and set aside the award with respect to Issue No.1, 4 and Issue No.2
                     partly passed in I.D.No.670/1989 dated 30.12.2014 in the interest of
                     justice.

                     1/4



https://www.mhc.tn.gov.in/judis
                                                                          W.A.(MD)Nos.53 & 54 of 2019

                                  For Appellant      : Mr.K.Suresh Kumar (in both appeals)
                                  For Respondents    : Mr.AN.Ramanathan (in both appeals)
                                                     for Mr.M.E.Ilango (R2)
                                                      Labour Court (R1)




                                              COMMON JUDGMENT


                           (Judgment of the Court was made by DR.ANITA SUMANTH, J.)


                                  Mr.K.Suresh Kumar, learned counsel appears for the appellant

                     and Mr.M.E.Elango, learned counsel appears for the second respondent

                     and both state that the parties have settled the matter out of Court.



                                  2. That apart, Mr.M.Ganesan, who is the appellant has filed an

                     affidavit dated Nil, July 2023 to the effect that the subject matter of the

                     writ appeals has been settled out of Court.



                                  3. Mr.KM.Lexmanan, Public Relation Officer representing the

                     Management of the Mills arrayed as R2 is also present in Court today

                     and concurs with the aforesaid position.

                     2/4



https://www.mhc.tn.gov.in/judis
                                                                         W.A.(MD)Nos.53 & 54 of 2019




                                  4. Recording the aforesaid as well as the affidavit dated Nil,

                     July 2023, these Writ Appeals are dismissed. No costs.




                                                               [A.S.M.J.,] & [R.V.J.,]
                                                                     26.07.2023
                     NCC      :Yes/No
                     Index    :Yes/No
                     Internet :Yes
                     sm


                     TO:

                     The Presiding Officer,
                     Labour Court, Madurai.




                     3/4



https://www.mhc.tn.gov.in/judis
                                         W.A.(MD)Nos.53 & 54 of 2019



                                    DR.ANITA SUMANTH, J.

AND R.VIJAYAKUMAR, J.

sm

Common Judgment made in W.A.(MD)Nos.53 & 54 of 2019

Dated:

26.07.2023

https://www.mhc.tn.gov.in/judis