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P.Radhakrishnan vs The Secretary To Government
2023 Latest Caselaw 8534 Mad

Citation : 2023 Latest Caselaw 8534 Mad
Judgement Date : 18 July, 2023

Madras High Court
P.Radhakrishnan vs The Secretary To Government on 18 July, 2023
                                                                        W.A.Nos.852 & 857 of 2023

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED 18.07.2023

                                                         CORAM

                                    THE HONOURABLE Mr.JUSTICE R.MAHADEVAN
                                                      AND
                                  THE HONOURABLE Mr.JUSTICE MOHAMMED SHAFFIQ

                                            W.A.Nos.852 & 857 of 2023


                     P.Radhakrishnan                                       ..         Appellants
                                                                                    in both cases

                                                          Vs.


                     1.The Secretary to Government,
                     Home (Police II) Department,
                     Fort St.George, Chennai – 600 009.                   ..       Respondent in
                                                                                W.A.No.852/2023

                     2.The Director General of Police,
                     Dr.Radhakrishnan Salai,
                     Mylapore, Chennai – 600 004.

                     3.The Deputy Inspector General of Police,
                     Villupuram Range.

                     4.The Superintendent of Police,
                     Cuddalore District.                                   ..       Respondents
                                                                                    in both cases



                     1/4


https://www.mhc.tn.gov.in/judis
                                                                                   W.A.Nos.852 & 857 of 2023

                     Common Prayer:                    Writ Appeal filed under Clause 15 of the Letters

                     Patent            against   the   common    order   dated   22.11.2022    passed    in

                     W.P.Nos.24536 of 2017 & 16727 of 2018 on the file of this Court.



                                                 For Appellant
                                                 in both cases     : Ms.R.Deepika Sonali
                                                                     for Mr.M.Muthappan

                                                 For Respondents
                                                 in both cases   : Mrs.Mythreye Chandru
                                                                   Special Government Pleader


                                                    COMMON JUDGMENT
                                   [Judgment of the court was delivered by R.MAHADEVAN, J.]


                                  Based on the letter dated 11.07.2023 given by the learned counsel for

                     the appellant to the Registry, these cases have been listed today under the

                     caption “for withdrawal”.



                                  2.      When the matters were taken up for hearing, the learned

                     counsel for the appellant sought permission of this Court to withdraw these

                     writ appeals. He has also made an endorsement in the court bundles to that

                     effect.

                     2/4


https://www.mhc.tn.gov.in/judis
                                                                             W.A.Nos.852 & 857 of 2023




                                  3.   In view of the above submission and the endorsement made by

                     the learned counsel for the appellant, these writ appeals stand dismissed as

                     withdrawn. No costs.



                                                                   [R.M.D., J.]          [M.S.Q., J.]
                                                                                  18.07.2023
                     Index: Yes / No
                     Speaking order/ Non-speaking order
                     Neutral Citation: Yes / No
                     nsd




                     3/4


https://www.mhc.tn.gov.in/judis
                                       W.A.Nos.852 & 857 of 2023




                                      R.MAHADEVAN, J.

AND MOHAMMED SHAFFIQ, J.

nsd

W.A.Nos.852 & 857 of 2023

18.07.2023

https://www.mhc.tn.gov.in/judis

 
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