V.Shanmugavel vs K.Kanthavel Nattar
2023 Latest Caselaw 8455 Mad

                                                                      W.A(MD).No.38 of 2015

                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                               DATED: 17.07.2023

                                                      CORAM:

                                  THE HONOURABLE DR.JUSTICE ANITA SUMANTH
                                                    AND
                                  THE HONOURABLE MR.JUSTICE R.VIJAYAKUMAR

                                             W.A.(MD)No.38 of 2015
                                            and MP(MD).No.1 of 2015


                     V.Shanmugavel                                           ... Appellant

                                                        Vs.


                     1.K.Kanthavel Nattar

                     2.The District Collector
                     Court Road, Thanjavur District

                     3.The Superintendent of Police
                     Thanjavur

                     4.The District Forest Officer
                     Thanjavur

                     5.The Tahsildar
                     Thiruvaiyaru, Thanjavur District

                     6.The Block Development Officer
                     Panchayat Union Officer
                     Thirukkattupalli Road, Thiruvaiyaru Town
                     Thanjavur District

                     1/4
https://www.mhc.tn.gov.in/judis
                                                                           W.A(MD).No.38 of 2015




                     7.The Village President
                     Allur Village, Allur Post
                     Naducauvery (via)
                     Thiruvaiyaru Taluk, Thanjavur District             ... Respondents



                     PRAYER:- Writ Appeal filed under Clause 15 of Letters Patent to set
                     aside the order, dated 17.06.2014 in W.P(MD).No.7504 of 2011.

                                  For Appellant     :Mr.Sasi Praba
                                                     For M/s.G.Prabhu Rajadurai

                                  For R1            : Mr.R.Rajaraman

                                  For R2 to R5      :Mr.S.Shaji Bino
                                                    Special Government Pleader

                                  For R6 & R7       : No appearance
                                                        ****
                                                    JUDGMENT

(Judgment of the Court was delivered by DR.ANITA SUMANTH, J.)

Mr.Sasi Praba, learned representing counsel for the learned

counsel on record for the appellant states that the writ appeal has been

rendered infructuous. Endorsement is made by Mr.I.Robert Chandra

Kumar, learned counsel on record to that effect.

https://www.mhc.tn.gov.in/judis W.A(MD).No.38 of 2015

2.Recording the same, this Writ Appeal is dismissed as

infructuous. No costs. Consequently, connected miscellaneous petition is

closed.

[A.S.M.J.,] & [R.V.J.,] 17.07.2023 NCC :Yes/No Index :Yes/No Internet :Yes msa

msa

To

1.The District Collector Court Road, Thanjavur District

2.The Superintendent of Police Thanjavur

3.The District Forest Officer Thanjavur.

4.The Tahsildar Thiruvaiyaru, Thanjavur District.

https://www.mhc.tn.gov.in/judis W.A(MD).No.38 of 2015

DR.ANITA SUMANTH, J.

AND R.VIJAYAKUMAR, J.

msa

W.A.(MD)No.38 of 2015 and MP(MD).No.1 of 2015

Dated:

17.07.2023

https://www.mhc.tn.gov.in/judis