Hathipathi vs The Principal
2023 Latest Caselaw 764 Mad

                                                                                   W.A.No.443 of 2020

                                  THE HIGH COURT OF JUDICATURE AT MADRAS
                                                    DATED: 19.01.2023
                                                        CORAM:
                           THE HONOURABLE MR.JUSTICE R.SUBRAMANIAN
                                             AND
                     THE HONOURABLE MR.JUSTICE SATHI KUMAR SUKUMARA KURUP

                                                    W.A.No.443 of 2020

                     Hathipathi                                                       ...Appellant

                                                           Vs.

                     1.The Principal,
                       Sri Jayendra Saraswathy Maha Vidyalaya
                               College of Arts and Science,
                       SIHS Colony Road, Coimbatore – 641 005.

                     2.The Joint Director of College Education,
                       Coimbatore Region,
                       Coimbatore – 18.                                            ...Respondents

                     Prayer: Writ Appeal filed under Clause 15 of the Letters Patent against the
                     order made in W.P.No.31736 of 2019 dated 10.01.2020.


                                  For Appellant      : Ms.R.Pushpalatha for Mr.C.Deivasigamani

                                  For Respondents    : Mr.G.Nanmaran
                                                       Special Government Pleader for R2




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https://www.mhc.tn.gov.in/judis
                                                                                       W.A.No.443 of 2020

                                                      JUDGMENT

(Judgment of the Court was made by R.SUBRAMANIAN, J.)

Ms.R.Pushpalatha representing Mr.C.Deivasigamani, learned

counsel for the appellant would seek permission to withdraw the Writ

Appeal. She has also made the following endorsement to that effect:-

“This petition may be not pressed”.

2.In view of the same, this Writ Appeal is dismissed as withdrawn.

No costs.

(R.S.M.,J.) (S.S.K.,J.) 19.01.2023 kkn

Internet:Yes/No Index:Yes/No Speaking/Non-speaking order

https://www.mhc.tn.gov.in/judis W.A.No.443 of 2020

To:-

The Joint Director of College Education, Coimbatore Region, Coimbatore – 18.

https://www.mhc.tn.gov.in/judis W.A.No.443 of 2020

R.SUBRAMANIAN, J.

and SATHI KUMAR SUKUMARA KURUP, J.

KKN

W.A.No.443 of 2020

19.01.2023

https://www.mhc.tn.gov.in/judis