Bgr Energy Systems Limited vs Bridge & Roof Co.
2023 Latest Caselaw 232 Mad

                                                                         O.S.A.Nos.107 to 109 of 2022

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED : 04.01.2023

                                                      CORAM

                                THE HON'BLE MR.JUSTICE R.MAHADEVAN
                                                and
                          THE HON'BLE MR.JUSTICE J.SATHYA NARAYANA PRASAD

                                            O.S.A.Nos.107 to 109 of 2022
                                                         and
                                         C.M.P.Nos.7503, 7504 & 7512 of 2022

                     BGR Energy Systems Limited,
                     443, Anna Salai, Teynampet,
                     Chennai 600 018 Represented by
                     Assistant Vice President (Projects)          ...Appellant in all the appeals


                                                           Vs

                     Bridge & Roof co., (India) Ltd.,
                     (A Government of India Enterprise),
                     Second Floor, JVL Plaza,
                     No.626, Anna Salai, Teynampet,
                     Chennai 600 018 Represented by its
                     Deputy General Manager (South), T.V.Ravi ... Respondent in all the appeals


                     COMMON PRAYER: Original Side Appeals filed under Order 36 Rule 1

                     of Original Side Rules read with Clause 15 of Letters Patent praying to set

                     aside the Order dated 13.04.2022 in Appl.Nos.2463, 2462 & 2461 of 2021


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https://www.mhc.tn.gov.in/judis
                                                                               O.S.A.Nos.107 to 109 of 2022

                     in E.P.Nos.4,3 & 2 of 2020 in Arbitral Award dated 20.02.2019 awarded by

                     the Hon'ble Arbitral Tribunal consisting of Justice Shivaraj V.Patil, Justice

                     K.Ravi Raja Panidan & Prof.Dr.Kirty Dave.



                                  For Appellant    : Mr.R.Arumugam for Mr.P.Vasanthakumar.
                                  For Respondent   : Mr.V.Raghavachari.



                                              COMMON JUDGMENT
                                    [Judgment of the Court was made by R.MAHADEVAN,J,]


                                  These Original Side Appeals have been filed to set aside the order

                     dated 13.04.2022 passed in A.Nos.2463, 2462 & 2461 of 2021 in

                     E.P.Nos.4,3 & 2 of 2020 on the file of this Court.



                                  2.When these Original Side Appeals were taken up for consideration,

                     the learned counsel appearing for the appellant fairly submitted that he is

                     withdrawing these Appeals and he has also made an endorsement to that

                     effect.



                                  3. Recording the above submission and the endorsement made by the

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https://www.mhc.tn.gov.in/judis
                                                                           O.S.A.Nos.107 to 109 of 2022

                     learned counsel appearing for the appellant, these Original Side Appeals are

                     dismissed as withdrawn.       No costs.     Consequently, the connected

                     Miscellaneous Petitions are closed.




                                               (R.M.D.,J.)     (J.S.N.P.,J.)
                                      04.01.2023
                     ay

                     Index:Yes / No
                     Speaking Order / Non-speaking Order
                     Neutral Citation: Yes / No




                     Page 3 of 5


https://www.mhc.tn.gov.in/judis
                                                  O.S.A.Nos.107 to 109 of 2022




                                               R.MAHADEVAN,J.

and J.SATHYA NARAYANA PRASAD,J.

ay

O.S.A.Nos.107 to 109 of 2022 and C.M.P.Nos.7503, 7504 & 7512 of 2022

https://www.mhc.tn.gov.in/judis O.S.A.Nos.107 to 109 of 2022

Dated:04.01.2023

https://www.mhc.tn.gov.in/judis