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Rukkammal vs Ponnuraju
2023 Latest Caselaw 144 Mad

Citation : 2023 Latest Caselaw 144 Mad
Judgement Date : 3 January, 2023

Madras High Court
Rukkammal vs Ponnuraju on 3 January, 2023
                                                                                      S.A.No.1026 of 2022


                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                  DATED: 03.01.2023

                                                       CORAM:

                             THE HONOURABLE MR. JUSTICE G.K.ILANTHIRAIYAN

                                                  S.A.No.1026 of 2022
                                         and C.M.P.Nos.22014 and 22544 of 2022

                Rukkammal                                             ... Appellant

                                                          Vs

                1. Ponnuraju
                2. Alamelu                                            ... Respondents

                Prayer:- Second Appeal filed under Section 100 of CPC as against the
                Judgment and Decree dated 30.08.2022 passed in A.S.No.4 of 2018 (CNR
                No.TNSA-19001859/2018) on the file of the Subordinate Court, Omalur, in
                confirming the Judgment and decree dated 27.02.2018 passed in O.S.No.257 of
                2003 on the file of the District Munsif Court, Omalur, in so far as the same are
                against the appellant.
                                  For Appellant        : Mr.P.Mani
                                                     JUDGMENT

Today, when the Second Appeal is taken up for hearing, the learned

counsel appearing for the appellant seeks permission of this Court to withdraw

the appeal and he has also made an endorsement today to that effect.

https://www.mhc.tn.gov.in/judis

S.A.No.1026 of 2022

2. Recording the submission and the endorsement made by the learned

counsel for the appellant, this Second Appeal is dismissed as withdrawn.

Consequently, connected Miscellaneous petitions are closed. No costs.

03.01.2023

Internet:Yes Index:Yes/No Speaking/Non speaking order Neutral Citation: Yes/No mn

Note: Registry is directed to return the additional documents filed in C.M.P.No.22544 of 2022.

To

1. The Subordinate Court, Omalur.

2. The District Munsif Court, Omalur.

https://www.mhc.tn.gov.in/judis

S.A.No.1026 of 2022

G.K.ILANTHIRAIYAN. J,

mn

S.A.No.1026 of 2022 and C.M.P.Nos.22014 and 22544 of 2022

03.01.2023

https://www.mhc.tn.gov.in/judis

 
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