Wednesday, 13, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Pooja Entertainment Limited vs Bharat Sanchar Nigam Limited
2023 Latest Caselaw 15933 Mad

Citation : 2023 Latest Caselaw 15933 Mad
Judgement Date : 8 December, 2023

Madras High Court

Pooja Entertainment Limited vs Bharat Sanchar Nigam Limited on 8 December, 2023

Author: Abdul Quddhose

Bench: Abdul Quddhose

                                                                      C.S.(Comm. Div.)No.251 of 2023

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED : 08.12.2023

                                                     CORAM

                                  THE HON'BLE MR. JUSTICE ABDUL QUDDHOSE

                                          C.S.(Comm. Div.)No.251 of 2023
                                                      and
                                           O.A.Nos.905 and 906 of 2023

                     Pooja Entertainment Limited
                     Pooja House, 1st Floor, CTS No.892-893,
                     Opp.J.W. Marriot Hotel, Juhu Tara Road,
                     Juhu, Mumbai-400 049, India.
                     Branch office:187, Anna Salai,
                     Chennai - 600 001.
                     Rep.by its Director
                     Karan Suresh Panjwani                                 ... Plaintiff

                                                        Vs.

                     1. Bharat Sanchar Nigam Limited,
                     Bharat Sanchar Bhavan,
                     Harish Chandra Mathur Lane,
                     Janpath, New Delhi - 110 001

                     2. Mahanagar Telephone Nigan Ltd,
                     5th Floor, Mahanagar Door Sanchar Sadan,
                     9, CGO Complex, Lodhi Road, New Delhi - 110003

                     3. Bharati Airtel Limited
                     Bharti Crescent, 1, Nelson Mandela Road,
                     Vasant Kunj, Phase II, New Delhi - 110 070

                     4. Hathway Cable and Datacom Limited,
                     05/806, 8th Floor, Windsor
                     1/8

https://www.mhc.tn.gov.in/judis
                                                                      C.S.(Comm. Div.)No.251 of 2023

                     off. CST Road, Kalina
                     Santacruz (East)
                     Mumbai - 400 098

                     5. Tata Communication Limited
                     Vsb, Mahatma Gandhi Road Fort Mumbai,
                     Maharashtra - 400001

                     6. Vodafone India Limited, Suman Tower,
                     Plot No.18, Sector - 11,
                     Ghandhinagar, Gujarat - 382 011

                     7. Idea Cellular Limited,
                     Suman Tower, Plot No.18,
                     Sector 11, Gandhinagar, Gujarat - 382 011

                     8. Tata Teleservices Ltd,
                     10th Floor, Tower I, Jeevan Bharati,
                     124, Connaught Circus, New Delhi - 110 001

                     9. GTPL Hathway Ltd,
                     202, 2nd Floor, Sahajanand Shopping Centre,
                     Opp.Swaminarayan Temple,
                     Shahibaugh, Ahmedabad - 380 004

                     10. Tikona Digital Networks Private Limited
                     Office 3A, 3rd floor, LBS Marg,
                     Bhandup(West), Mumbai - 400 078

                     11. BG Broadband India Private Limited
                     Plot No. 54, Marol Industrial Cooperative Area,
                     Off.Andheri Kurla Road, Andheri (East), Mumbai - 400 059

                     12. Sify Technologies Limited
                     2nd Floor, 'TIDEL PARK'
                     No.4, Canal Bank Road, Chennai - 600 113



                     2/8

https://www.mhc.tn.gov.in/judis
                                                                       C.S.(Comm. Div.)No.251 of 2023

                     13. Siti Broadband Services Pvt.Ltd
                     B - 10, Lawrence Road, Industrial Area,
                     New Delhi North west, DL - 110 033 IN

                     14. You Broadband & Cable India Ltd,
                     2nd and 3rd floor, IQARA Centre,
                     Near Gujarat Gas Circle,
                     Adajan - Hazaria Road, Surat - 395 009

                     15. Asianet Satellite Communications,
                     2A, II floor, Leela Infopark, Technopark Limited,
                     Kazhakkoottam, Thiruvananthapuram, Kerala - 695581

                     16. Data Infosys Limited,
                     Station Road, Durgapura, Jaipur - 302 018

                     17. Readylink internet Services Limited,
                     Galaxy, Plot No.7, Sakhthi Colony, RK Puram,
                     Ganpathy, Coimbatore - 641 006

                     18. Nettlinx Limited, 5-9-22, 3rd floor,
                     My Home Sarovar plaza, Secretariat Road,
                     Saifabad, Hyderabad - 500 004

                     19. City Online Services Limited
                     701, 7th Floor, Aditya Trade Center,
                     Ameerpet, Hyderabad - 500 038

                     20. Pioneer eLabs Limited, Pioneer Towers,
                     17th floor, Plot No.16, Survey No.64,
                     Software Unit Layout, APIIK, i-Tech city,
                     Madhapur, Hyderabad: 500 080

                     21. AT&T Global Network Services India Pvt.Ltd,
                     13th floor, 1305-06, Mohan Dev House,
                     13, Tolstoy Marg, New Delhi - 110 001



                     3/8

https://www.mhc.tn.gov.in/judis
                                                                        C.S.(Comm. Div.)No.251 of 2023

                     22. Southern Online Bio Technologies Limited,
                     Flat No.A3, 3rd floor, office block, Samrat Complex,
                     Saifabad, Hyderabad - 500 004

                     23. Reliance Jio Infocomm Limited,
                     9th floor maker Chambers IV, 222,
                     Nariman Point, Mumbai - 400 021

                     24. LimrasEronet Broadband Services Private Limited
                     Doshi Towers, First Floor, 156,
                     Poonamalle High Road, Kilpauk, Chennai - 600 010

                     25. RS Broadband Service India Private Limited,
                     Doshi towers, First Floor, old No.156,
                     new No.205, Poonamalle High Road,
                     Kilpauk, Chennai - 600 010

                     26. Spectra ISP Network Pvt.Ltd., Plot No.21-22, 3rd floor
                     Udyog Vihar, Phase IV, Gurgaon - 122 015

                     27. EsselShyam Communication Ltd,
                     1121, Hemkunt chambers, 11th floor,
                     89 Nehru Place, New Delhi - 110019, India

                     28. Five Network Solution (I) Ltd,
                     22/2, plot No.275 - B, Gurunanak School Compound,
                     Sion(West), Mumbai- 400 022, India

                     29. Atria Convergence Technologies Limited
                      No.17/68, Chevalier Shivaji Ganesan Street,
                     New Colony, T.Nagar, Chennai - 600 017

                     30. Action Lane, No.16, No.1A Kalpana Apartments,
                     1st Street, Above Padmanaba Nagar Electricity Board,
                     Adyar, Chennai - 600 020

                     31. Jak communications Pvt Ltd, No.4, J Block,
                     Near 6th Avenue, Anna Nagar East, Chennai - 600 102

                     4/8

https://www.mhc.tn.gov.in/judis
                                                                              C.S.(Comm. Div.)No.251 of 2023



                     32. C32 Cable Net Pvt Ltd,
                     old No.284, New No.204, Shanmugam Salai,
                     Royapettah, Chennai - 600 014

                     33. Thamizhaga Cable TV Communication Pvt Ltd,
                     Ltd, No.9 A/5, Club Road, Near Mittai Shop,
                     Chetpet, Chennai - 600 031.                  ... Defendants

                     PRAYER: Plaint filed under Order VII Rule I of C.P.C. and Order IV Rule
                     1 of Original Side Rules read with sections 51, 52, 55 and 62 of the
                     Copyright Act, 1957 and the Copyright (Amendment) Act, 2012 and section
                     7 of the Commercial Courts Act, 2015 seeking for the following reliefs:


                                  a) A permanent injunction restraining the Defendants 1 to 29 or any
                     other person or entity from infringing the cinematographic film "Ganapath:
                     A Hero is Born" and said Work be directed to block all websites/web pages
                     and future websites (including their prefix and suffix) and those Non-
                     Compliant websites mentioned in Schedule-A hosting contents that relate to
                     Plaintiff copyright protected cinematographic film "Ganapath: A Hero is
                     Born" in any manner, thereby restraining the unauthorised copying,
                     transmission, communication or make available or display or release or
                     show or upload or download or exhibit or play and/or in any manner
                     communicate in and/or through their services immediate of receipt of details
                     of such infringing websites/webpages in writing;


                                  b) A permanent injunction restraining the Defendants 30-33 or any
                     other person or entity from infringing the cinematographic film "Ganapath:

                     5/8

https://www.mhc.tn.gov.in/judis
                                                                              C.S.(Comm. Div.)No.251 of 2023

                     A Hero is Born" by themselves, their partners/proprietor/Authorised
                     Signatories, heirs, representatives, successors in business, assigns,
                     distributors, agents, servants or anyone claiming through them or under
                     them from infringing the Plaintiff's copyrighted cinematographic film
                     "Ganapath: A Hero is Born" by copying, recording, reproducing or allowing
                     Cam cording or allowing others to transmit, communicate or make available
                     or distributing or duplicating or displaying or releasing or showing or
                     uploading or downloading exhibiting or playing and/or in any manner
                     whatsoever from communicating the cinematographic film "Ganapath: A
                     Hero is Born" and said Work without a proper license from the Plaintiff or
                     in any other manner which would violate / infringe the Plaintiff's
                     copyrighted cinematographic film "Ganapath: A Hero is Born" through
                     different mediums including but not limited to CD, DVD, Blu-ray disc,
                     VCD, cable TV, Direct to home services, internet services, multimedia
                     messaging services, pen drives, hard drives, tapes, DAS, satellite,
                     Conditional Access Systems or in any other medium/manner whatsoever;
                                  c) for costs of the suit


                                         For Plaintiff       :   Mr.T.Pandiyan

                                                             JUDGMENT

Learned counsel for the plaintiff seeks permission of this Court to

withdraw this suit. He has also made an endorsement to that effect in the

Court bundle. Accordingly, this suit is dismissed as withdrawn.

https://www.mhc.tn.gov.in/judis C.S.(Comm. Div.)No.251 of 2023

Consequently, the connected applications are closed. No Costs.


                                                                                       08.12.2023

                     Index              : Yes/No
                     Speaking Order : Yes / No

Neutral Citation Case: Yes / No ab

https://www.mhc.tn.gov.in/judis C.S.(Comm. Div.)No.251 of 2023

ABDUL QUDDHOSE. J.,

ab

C.S.(Comm. Div.)No.251 of 2023

08.12.2023

https://www.mhc.tn.gov.in/judis

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter