Ganesan (Died) vs Pappa
2023 Latest Caselaw 9644 Mad

                                                                             S.A.No.1196 of 2003

                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                     Dated : 03.08.2023

                                                         CORAM

                              THE HON'BLE MR.JUSTICE KRISHNAN RAMASAMY

                                                    S.A.No.1196 of 2003

                     1.Ganesan (died)
                     2.Panchavarnam (died)
                     3.Ravichandran
                     (A3 is brought on record as LR of the
                      deceased appellants 1 and 3 vide order dated 02.12.2021
                      made in CMP(MD)No.10248 of 2021)
                                                                                  ... Appellants

                                                            -vs-

                     Pappa
                                                                                ... Respondents


                     PRAYER: Second Appeal filed under Section 100 Code of Civil

                     Procedure against the Judgment and Decree dated 17.12.2002 made in

                     A.S.No.10 of 1999 on the file of the Sub Judge, Tiruchirappalli reversing

                     the Judgment and Decree dated 04.11.1998 made in O.S.No.868 of 1996

                     on the file of the District Munsif Court, Trichy.


                                  For Appellant          ... Mr.R.Baskaran
                                  For Respondents        ... No appearance




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                                                                                 S.A.No.1196 of 2003


                                                        JUDGMENT

It is seen from the records that the sole respondent passed away.

However, no steps have been taken. Hence, the Second Appeal is

dismissed as abated. No costs.

03.08.2023 NCC : Yes/No Index : Yes/No Internet: Yes skn

To:

1.The Sub Judge, Trichy.

2.The District Munsif, Trichy.

3.The Section Officer, V.R. Section, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis

S.A.No.1196 of 2003

KRISHNAN RAMASAMY, J.

skn

S.A.No.1196 of 2003

03.08.2023

https://www.mhc.tn.gov.in/judis