The Director General Of Police vs L.Maria Amirthakani
2023 Latest Caselaw 9619 Mad

                                                                                    W.A.No.1854 of 2023

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                   Dated : 03.08.2023

                                                         Coram:

                            THE HONOURABLE MR. JUSTICE R.MAHADEVAN
                                               and
                          THE HONOURABLE MR. JUSTICE MOHAMMED SHAFFIQ

                                                 W.A.No.1854 of 2023
                                              and C.M.P.No.16209 of 2023

                  1.The Director General of Police,
                    O/o. The Director General of Police,
                    Chennai.

                  2.The Commissioner of Police,
                    Chennai City,
                    O/o. The Commissioner of Police,
                    Vepery, Chennai.

                  3.The Superintendent of Police,
                    Erode District, Erode.

                  4.The Deputy Commissioner of Police,
                    Armed Reserve Greater Chennai Police,
                    Chennai – 600 220.

                  5.The Deputy Commissioner of Police,
                    Egmore, Chennai – 600 220.
                                                                                        ...Appellants
                                                         Versus

                  L.Maria Amirthakani
                                                                                       ...Respondent
                            Writ Appeal filed under Clause 15 of Letters Patent, praying to set aside
                  the order dated 16.09.2022 made in W.P.No.7087 of 2015 and allow the Writ
                  Appeal.
https://www.mhc.tn.gov.in/judis


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                                                                                      W.A.No.1854 of 2023




                                     For Appellants    :     Mrs.Mythreeye Chandru
                                                             Special Government Pleader



                                                       JUDGMENT

(Judgment of the Court was delivered by R.MAHADEVAN, J.)

Today, when this appeal was taken up for hearing, the learned Special

Government Pleader appearing for the appellants sought the permission of this

Court to withdraw the present appeal.

2. Considering the request made by the learned Special Government

Pleader appearing for the appellants, this writ appeal is dismissed as

withdrawn. No costs. Consequently, connected miscellaneous petition is

closed.

                                                                 (R.M.D., J.)                (M.S.Q., J.)
                                                                                03.08.2023
                  mrr
                  Index           : Yes/No

Speaking order (or) Non-Speaking order

https://www.mhc.tn.gov.in/judis

W.A.No.1854 of 2023

R.MAHADEVAN, J.

and MOHAMMED SHAFFIQ, J.

mrr

W.A.No.1854 of 2023

03.08.2023

https://www.mhc.tn.gov.in/judis