Mani Muthuraja vs Natarajan
2023 Latest Caselaw 9404 Mad

                                                                               S.A.No.1293 of 2003

                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                               DATED: 01.08.2023

                                                    CORAM:

                            THE HONOURABLE MR.JUSTICE KRISHNAN RAMASAMY

                                              S.A.No.1293 of 2003

                 Mani Muthuraja                                                     ... Appellant
                                                       Vs.
                 Natarajan
                                                                                  ... Respondent

                 PRAYER: The Second Appeal is filed under Section 100 of the Civil Procedure
                 Code, against the decree and judgment passed in A.S.No.228 of 1999, by the
                 learned II Additional Sub Judge, Tiruchirapalli on 31.12.2002, by which reversed
                 the decree and judgment passed in O.S.No.271 of 1990, by the learned District
                 Munsif, Musiri, on 18.02.1994.


                                   For Appellant     : No appearance
                                   For Respondent    : Mr.K.Govindarajan




                 1/3

https://www.mhc.tn.gov.in/judis
                                                                                   S.A.No.1293 of 2003



                                                      JUDGMENT

When the matter came up for hearing on 25.01.2022, it was reported

that the sole appellant had passed away on 15.12.2021. However, till date no steps

have been taken to implead the legal heirs of the deceased sole appellant. Hence,

the Second Appeal is dismissed as abated. No costs.

01.08.2023

akv

To

1.The II Additional Sub Judge, Tiruchirapalli.

2.The District Munsif, Musiri.

3.The Section Officer, V.R.Section, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis S.A.No.1293 of 2003

KRISHNAN RAMASAMY,J.

akv

A.S.No.1293 of 2003

01.08.2023

https://www.mhc.tn.gov.in/judis