V.Mariswamy vs K.Palanisamy
2023 Latest Caselaw 11664 Mad

                                                                           S.A. No. 993 of 2016



                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED : 31.08.2023

                                                       CORAM

                              THE HONOURABLE MRS. JUSTICE T.V.THAMILSELVI

                                               S.A. No.993 of 2016
                                                       and
                                              C.M.P.No. 4446 of 2020
                     1. V.Mariswamy,
                        S/o. late Veeramalai Gounder

                     2. M.Senthilkumar,
                        S/o. V.Mariswamy                               ... Appellants

                                                  Versus

                     1. K.Palanisamy,
                        S/o. Kaniappan

                     2. P.Ramesh,
                        S/o. Kaniappan

                     3. P.Senthilkumar,
                        S/o. Kaniappan

                     4. Subbathal,
                        W/o. Venkatachalam

                     5. Chitra,
                        W/o.Mani



                     1/4


https://www.mhc.tn.gov.in/judis
                                                                                         S.A. No. 993 of 2016



                     6. Kanchana,
                        W/o. Selvaraju

                     7. R.Chandran,
                        S/o. late Rangayya                                       ... Respondents


                     Prayer:- Second Appeal filed under Section 100 C.P.C., against the

                     judgment and decree dated 14.10.2015 made in A.S.No.159 of 2013 on the

                     file of Principal Subordinate Judge, Coimbatore confirming the judgment

                     and decree dated 14.12.2012 made in O.S.No.1723 of 2008 on the file of the

                     Principal District Munsif, Coimbatore.

                                       For Appellants          : Mr.T.P.Manoharan

                                       For Respondents         : Mr.S.Suseela Devi for
                                                                 M/s. Yess Associates


                                                         JUDGEMENT

The learned counsel appearing for the Appellants submitted a letter

dated 21.08.2023 to the Registry seeking permission to post the above

Second Appeal for withdrawal.

https://www.mhc.tn.gov.in/judis S.A. No. 993 of 2016

2. The matter is listed today under the caption "for withdrawal".

When the matter taken up today for hearing, a similar request is made before

this Court.

3. In view of the same, this Second Appeal stands dismissed as

withdrawn. No costs. Consequently, connected Civil Miscellaneous

Petition is closed.

31.08.2023 rpp

To

Principal Sub-Judge, Coimbatore.

https://www.mhc.tn.gov.in/judis S.A. No. 993 of 2016

T.V.THAMILSELVI, J.

rpp

S.A. No. 993 of 2016

31.08.2023

https://www.mhc.tn.gov.in/judis